High Courts20 May 2014
Registrar, Mohanlal Sukhadia University Vs Vijay Pareek
Rajasthan High Court · (2014) LabIC 4076
Constitution of India, 1950 — Article 136
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 839 of 2,241
High Courts20 May 2014Disposed Off
Shiv Charan Vs RSRTC and Others
Rajasthan High Court · (2014) 05 RAJ CK 0152
Constitution of India, 1950 — Article 226
High Courts20 May 2014Dismissed
Mohd. Hanif Vs State and Others
Rajasthan High Court · (2014) LabIC 2950
High Courts20 May 2014Allowed
Ashok Kumar Agarwal Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0144
High Courts20 May 2014Allowed
M/s. Trimurti Constructions Vs The Executive Engineer, Public Works Department
Rajasthan High Court · (2014) 05 RAJ CK 0142
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts20 May 2014Dismissed
Aarif and Another Vs Saira Bano and Another
Rajasthan High Court · (2014) 05 RAJ CK 0129
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 May 2014Dismissed
Kamal Singh Vs Rajasthan Tax Board and Others
Rajasthan High Court · (2014) 05 RAJ CK 0123
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Probation of Offenders Act, 1958 — Section 4(1)
High Courts20 May 2014Disposed off
Raja Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1037
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 147, 323, 324, 326, 407
High Courts20 May 2014Dismissed
Murlidhar Gupta Vs Addl. Civil Judge (J.D.) West, Jaipur Metropolitan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 2014Dismissed
Lachhi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0031
Constitution of India, 1950 — Article 226
High Courts20 May 2014Dismissed
Bhanu Prakash Sharma Vs The Marwar Ganganagar Bikaner Gramin Bank and Another
Rajasthan High Court · (2014) 05 RAJ CK 0030
High Courts20 May 2014
Ram Karan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 1 RLW 907
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 2, 307, 323, 326, 34
High Courts20 May 2014Dismissed
Ved Prakash Vs K. Lal and Sons Pvt. Ltd. and Others
Rajasthan High Court · (2015) 3 RLW 2031
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138 139
High Courts20 May 2014Disposed off
Kapil Anand Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2054
Criminal Procedure Code, 1973 (CrPC) - Section 320 482Penal Code, 1860 (IPC) - Section 354 354(C) 354(D) 354A 354B
High Courts19 May 2014
Dashmesh Ice and Oil Factory Vs Jaipur Vidyut Vitran Nigam Limited
Rajasthan High Court · AIR 2014 Raj 149
Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 265Electricity Act, 2003 — Section 126, 135, 135, 135(1A), 135(1A)
High Courts19 May 2014Disposed Off
Farukh Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0230
Constitution of India, 1950 — Article 226
High Courts19 May 2014Allowed
Vidhya Sagar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 4 CDR 2072 : (2014) 3 WLN 110
Land Acquisition Act, 1894 — Section 11, 11-A, 24, 31, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2)
High Courts19 May 2014Dismissed
Radey Shyam Vs Hari Prasad
Rajasthan High Court · (2014) 05 RAJ CK 0203
High Courts19 May 2014Allowed
Virendra Singh Vs Bharat Sanchar Nigam Ltd.
Rajasthan High Court · (2014) 3 WLN 221
High Courts19 May 2014Disposed Off
Laloo Vs AVVNL and Others
Rajasthan High Court · (2014) 05 RAJ CK 0143
Constitution of India, 1950 — Article 226