High Courts23 May 2014Dismissed
Dhanraj Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0049
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 838 of 2,241
High Courts23 May 2014
Virendra James Vs State of Raj.
Rajasthan High Court · (2015) 1 RLW 136
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 482
High Courts22 May 2014
Dr. Arti Mathur and Another Vs State (Education Department) and Others
Rajasthan High Court · (2014) 05 RAJ CK 0198
High Courts22 May 2014Disposed Off
Sampat Raj Mehta Vs Board of Revenue and Others
Rajasthan High Court · (2014) 05 RAJ CK 0167
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts22 May 2014Disposed Off
Derama Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0166
Constitution of India, 1950 — Article 226
High Courts22 May 2014Dismissed
Isha khan Vs Rajasthan State Mines and Minerals Ltd. and Others
Rajasthan High Court · (2014) 05 RAJ CK 0141
High Courts22 May 2014Dismissed
Hari Prakash Harsh and Others Vs Swami Keshwanand Rajasthan Agriculture University and Others
Rajasthan High Court · (2014) 05 RAJ CK 0124
Constitution of India, 1950 — Article 226
High Courts22 May 2014Dismissed
Ashok Godara Vs State and Others
Rajasthan High Court · (2014) 4 CDR 2066 : (2014) 3 RLW 2649 : (2014) 4 SCT 350
Constitution of India, 1950 — Article 14, 226
High Courts22 May 2014
Makka Ram Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 151
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts22 May 2014Disposed off
Vijay Gupta and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0050
Constitution of India, 1950 - Article 226
High Courts21 May 2014
Nayak Construction Vs State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 203
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 307, 34, 427, 452Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts21 May 2014Disposed Off
Vimal Chand Vashistha Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0257
High Courts21 May 2014Disposed Off
Surendra Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0150
High Courts21 May 2014Dismissed
Ranjeet Bafna Vs Kotak Mahendra Bank Ltd.
Rajasthan High Court · (2015) 3 ARBLR 82 : (2015) 1 RLW 354
Arbitration and Conciliation Act, 1996 — Section 19, 20, 20(1), 20(3), 3Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 5 Rule 5, Order 5 Rule 5, Order 9 Rule 6General Clauses Act, 1897 — Section 27
High Courts21 May 2014Disposed Off
Hanuman Meena Vs Shri D.B. Gupta and Others
Rajasthan High Court · (2014) 05 RAJ CK 0128
High Courts21 May 2014Dismissed
Ajay Kumar Sharda Vs The Secretary, Governor of Rajasthan and Others
Rajasthan High Court · (2014) 3 WLN 200
Constitution of India, 1950 — Article 235, 356Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 197, 197(1)Penal Code, 1860 (IPC) — Section 120-B, 166A, 166B, 354, 354A
High Courts21 May 2014Allowed
Mangal Singh Rajpurohit Vs The Registrar, Rajasthan High Court and Another
Rajasthan High Court · (2014) 05 RAJ CK 0108
High Courts21 May 2014Allowed
Sohan Lal and Others Vs Ram Bux and Others
Rajasthan High Court · (2014) 05 RAJ CK 0075
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 12 — Constitution of India, 1950 - Article 227
High Courts21 May 2014
Gopi Ram Vs Union of India
Rajasthan High Court · (2015) 1 CDR 225 : (2015) 2 RLW 1005
Arbitration Act, 1940 — Section 17, 28, 28(1), 30, 33Arbitration and Conciliation Act, 1996 — Section 31(3)
High Courts20 May 2014Disposed Off
Parbat Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0209
Constitution of India, 1950 — Article 226