High Courts29 May 2014
Geeta Kanwar Vs State
Rajasthan High Court · (2014) 4 CDR 1928 : (2015) 1 RLW 179
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 836 of 2,241
High Courts29 May 2014Disposed Off
Smt. Bakta Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0048
High Courts29 May 2014
Bhanwar Lal Jat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 CDR 385
Constitution of India, 1950 — Article 14, 16
High Courts29 May 2014
J.K. Tyre and Industries Ltd. Vs State
Rajasthan High Court · (2014) 05 RAJ CK 0026
High Courts29 May 2014Dismissed
Saroj Vs Parbhu Narayan Mathur
Rajasthan High Court · (2014) 05 RAJ CK 0024
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4(2), Order 47 Rule 8
High Courts29 May 2014Dismissed
Gajendra Kumar Patel Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 4 RLW 2911 : (2014) 4 SCT 354
High Courts28 May 2014
Surya Prakash Meena Vs State of Rajasthan
Rajasthan High Court · AIR 2014 Raj 183
High Courts28 May 2014Dismissed
Bhika Ram Vs Raju
Rajasthan High Court · (2014) 05 RAJ CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 120B, 149, 363, 366, 376
High Courts28 May 2014Dismissed
State of Rajasthan Vs Rama Ram
Rajasthan High Court · (2014) 05 RAJ CK 0234
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120-B, 302, 34
High Courts28 May 2014Disposed Off
Jagdish Vs The State of Rajasthan
Rajasthan High Court · (2014) 05 RAJ CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 May 2014Dismissed
Prabhu Ram Vs Jeevan Ram
Rajasthan High Court · (2014) 05 RAJ CK 0195
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts28 May 2014
National Automobiles Vs Indian Oil Corporation Limited
Rajasthan High Court · (2015) 3 WLN 487 : (2014) 3 WLN 457
High Courts28 May 2014Dismissed
Kavita Vs Praveen Choudhary
Rajasthan High Court · (2014) 05 RAJ CK 0025
Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 498A
High Courts28 May 2014Disposed Off
Parbat Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0023
High Courts27 May 2014
Deepak Najkani Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1938 : (2015) 1 RLW 853
Constitution of India, 1950 — Article 16, 16(1), 16(4)
High Courts27 May 2014Disposed Off
Mohan Lal Godara Vs R.S.R.T.C. and Others
Rajasthan High Court · (2014) 05 RAJ CK 0101
High Courts27 May 2014Disposed Off
Majhar Hussain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0100
Contract Act, 1872 — Section 72