High Courts01 Jul 2014Allowed

Jai Raj Tex Vs Anasi

Rajasthan High Court · (2014) 4 RLW 2987 : (2014) 3 WLN 452

Employees Compensation Act, 1923 — Section 30Employees State Insurance Act, 1948 — Section 53, 61
High Courts01 Jul 2014

Anil Kumar Vs Mamta

Rajasthan High Court · AIR 2014 Raj 155 : (2015) 1 DMC 317

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 28Penal Code, 1860 (IPC) — Section 120B, 406, 419, 467, 468
High Courts01 Jul 2014

Vijay Singh and Others Vs State

Rajasthan High Court · (2015) 1 RLW 846

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325Probation of Offenders Act, 1958 — Section 12, 4
High Courts01 Jul 2014

Ratan Lal Vs State

Rajasthan High Court · (2015) CriLJ 417 : (2015) 1 RLW 848

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 8
High Courts01 Jul 2014

Latoor Vs State

Rajasthan High Court · (2015) 2 RLW 1011

Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Penal Code, 1860 (IPC) — Section 366, 376
High Courts30 Jun 2014

Surendra Mal Vs Chagan Lal

Rajasthan High Court · (2014) 2 RCR(Rent) 509

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 22, Order 41 Rule 31, 100, 21(2)Hindu Succession Act, 1956 — Section 3(f), 3(vii), 8Transfer of Property Act, 1882 — Section 111(f)