High Courts04 Jul 2014

Mangilal Vs Dalchand Nagda

Rajasthan High Court · (2014) CriLJ 4182

Constitution of India, 1950 — Article 136, 215Contempt of Courts Act, 1971 — Section 19, 19(1)
High Courts04 Jul 2014

Rajkanwar Vs Sita Devi

Rajasthan High Court · AIR 2015 Raj 61 : (2014) 4 RLW 2847 : (2014) 3 WLN 463

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 23, 4, 5, 6Succession Act, 1925 — Section 2(h)
High Courts04 Jul 2014Disposed Off

Inderjeet Vs Suresh Kumar

Rajasthan High Court · (2014) 07 RAJ CK 0088

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts04 Jul 2014Allowed

Seema Vs Rajendra Joshi

Rajasthan High Court · (2014) 07 RAJ CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13