High Courts03 Jul 2014Dismissed
Chandra Shekhar Chacha Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 833 of 2,241
High Courts03 Jul 2014
Rajasthan High Court Advocates' Clerks Association Society Vs Registrar General
Rajasthan High Court · AIR 2014 Raj 136 : (2014) 3 WLN 215
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014Disposed Off
Ram Kishore Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 162
Constitution of India, 1950 — Article 14
High Courts03 Jul 2014Dismissed
Bharti Sharma Vs Vice Chancellor, University Of Rajasthan Jaipur
Rajasthan High Court · (2014) 07 RAJ CK 0129
High Courts03 Jul 2014Disposed Off
Khursheed Vs Zannat
Rajasthan High Court · (2014) 07 RAJ CK 0116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jul 2014Dismissed
Assistant Engineer Vs Rukmani Devi
Rajasthan High Court · (2015) 144 FLR 434 : (2014) 3 LLN 535
Employees Compensation Act, 1923 — Section 22, 30, 4A(3)(a), 4A(3)(b)
High Courts03 Jul 2014Dismissed
Banwari Lal Chaudhary Vs Radhey Shyam
Rajasthan High Court · (2014) 07 RAJ CK 0114
Motor Vehicles Act, 1988 — Section 173
High Courts03 Jul 2014Dismissed
Arjun Sharma Vs The State
Rajasthan High Court · (2014) 07 RAJ CK 0084
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Jul 2014Dismissed
Bhairu Lal Vs Sohani
Rajasthan High Court · (2014) 4 WLN 223
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Specific Relief Act, 1963 — Section 38
High Courts03 Jul 2014Disposed Off
Prem Bihari Mathur Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0071
High Courts03 Jul 2014
Om Prakash Mishra Vs Central Provident Fund Commissioner
Rajasthan High Court · (2014) 07 RAJ CK 0056
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 6
High Courts03 Jul 2014Dismissed
Jayantilal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 Crimes 734
Constitution of India, 1950 - Article 226 — Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 482 — Penal Code, 1860 (IPC) - Section 120-B, 406, 420
High Courts03 Jul 2014
Meharshi Dayanand Saraswati University Vs Ganpat Lal
Rajasthan High Court · (2014) 07 RAJ CK 0025
High Courts02 Jul 2014Dismissed
Sanatan Dharam Committee Sanderao Vs Khimaram
Rajasthan High Court · (2014) 4 WLN 349
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2014Dismissed
Jitendra Chouhan Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0141
Constitution of India, 1950 — Article 14
High Courts02 Jul 2014Dismissed
Pankaj Vashistha Vs Ashok Sharma
Rajasthan High Court · (2014) 07 RAJ CK 0119
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jul 2014Disposed Off
Sammi Khan Vs Kantuli
Rajasthan High Court · (2014) 07 RAJ CK 0118
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Jul 2014Disposed Off
Suresh Vs Union of India
Rajasthan High Court · (2014) 07 RAJ CK 0117
Railway Claims Tribunal Act, 1987 — Section 23
High Courts02 Jul 2014Disposed Off
Director,Rajasthan Hindi Granth Academy Vs Judge,Labour Court
Rajasthan High Court · (2014) 07 RAJ CK 0085
Industrial Disputes Act, 1947 — Section 2(oo)