COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 831 of 2,241

High Courts09 Jul 2014Dismissed

G.C. Bhandari Vs Official Liquidator

Rajasthan High Court · (2014) 07 RAJ CK 0047

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 50Companies Act, 1956 — Section 542, 543, 543(1), 634Limitation Act, 1963 — Section 5

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High Courts09 Jul 2014

Jethu Singh Vs State of Rajasthan

Rajasthan High Court · AIR 2014 Raj 157 : (2014) 4 RLW 3590

Constitution of India, 1950 — Article 19(1)(g), 19(6), 19(6)(i), 226

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High Courts09 Jul 2014

Rajeev Gandhi Computer Saksharta Mission Vs Rajeev Gandhi Saksharta Mission

Rajasthan High Court · (2015) 2 CDR 726 : (2015) 62 PTC 341

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 10, 10, 24

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High Courts08 Jul 2014Allowed

Banshi Lal Mundra Vs State of Rajasthan

Rajasthan High Court · (2014) 07 RAJ CK 0135

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High Courts08 Jul 2014Allowed

Anand Prakash Bora Vs State of Rajasthan

Rajasthan High Court · (2014) 07 RAJ CK 0134

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High Courts08 Jul 2014Dismissed

Chander Singh Vs State of Rajasthan

Rajasthan High Court · (2014) 07 RAJ CK 0133

Constitution of India, 1950 — Article 226

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High Courts08 Jul 2014Dismissed

Roop Shankar Vs Chandra Shekhar

Rajasthan High Court · (2014) 07 RAJ CK 0121

Civil Procedure Code, 1908 (CPC) — Section 100, 96Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts08 Jul 2014

Banshi Lal Vs State of Rajasthan

Rajasthan High Court · (2014) 4 RLW 3066 : (2015) 4 WLN 387

Constitution of India, 1950 — Article 19(1)(g), 47

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High Courts07 Jul 2014Dismissed

Anand Kishore Pareek Vs Oriental Insurance Co. Ltd.

Rajasthan High Court · (2014) 07 RAJ CK 0155

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226

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High Courts07 Jul 2014Dismissed

Municipal Board Vs Lalit Kumar

Rajasthan High Court · (2014) 4 WLN 301

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Municipalities Act, 2009 — Section 170(8)

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High Courts07 Jul 2014Dismissed

Mahendra Singh Vs State of Rajasthan

Rajasthan High Court · (2014) 07 RAJ CK 0137

Constitution of India, 1950 — Article 226

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High Courts07 Jul 2014Allowed

State of Rajasthan Vs Narayan Singh

Rajasthan High Court · (2014) 07 RAJ CK 0136

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High Courts07 Jul 2014Dismissed

Rajendra Prasad Agrawal Vs Ram Gopal Kumawat

Rajasthan High Court · (2014) 07 RAJ CK 0086

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High Courts07 Jul 2014

United India Insurance Co. Ltd. Vs Nopa Ram

Rajasthan High Court · (2015) 147 FLR 499

Workmens Compensation Act, 1923 — Section 4(1)(b), 4(1)(c), 4A(3)(a)

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High Courts07 Jul 2014Dismissed

Mahendra Gaur Vs Registrar General

Rajasthan High Court · (2014) 4 WLN 173

Constitution of India, 1950 — Article 226

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High Courts07 Jul 2014Disposed Off

Jagmohan Mahawar Vs Bajan Bai Bairwa

Rajasthan High Court · (2014) 07 RAJ CK 0044

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 114Rajasthan Stamp Act, 1998 — Section 35

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High Courts07 Jul 2014Partly Allowed

Madhu and Others Vs Prem Shankar and Others

Rajasthan High Court · (2014) 07 RAJ CK 0017

Motor Vehicles Act, 1988 - Section 173

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High Courts07 Jul 2014

Vaidya Jugal Kishore Talwar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 RLW 628

Constitution of India, 1950 — Article 19, 19(1)(g), 19(6), 21Indian Medicine Central Council Act, 1970 — Section 14, 17, 17(1), 17(3), 17(3A)

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High Courts07 Jul 2014Partly Allowed

Lal Singh and Others Vs Hanuman Ram and Others

Rajasthan High Court · (2014) 07 RAJ CK 0009

Motor Vehicles Act, 1988 - Section 140, 166, 168, 173 — Penal Code, 1860 (IPC) - Section 279, 304A

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High Courts07 Jul 2014Dismissed

Bahadur Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 Crimes 720

Arms Act, 1959 - Section 25 3Criminal Procedure Code, 1973 (CrPC) - Section 437(1)(i) 437(i)(i) 439 439(2)Penal Code, 1860 (IPC) - Section 143 307 323 336 34

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