High Courts15 Jul 2014Dismissed
Ram Gopal Raigar Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0124
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 829 of 2,241
High Courts15 Jul 2014Dismissed
Bishan Lal Dhakad Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 3913
Constitution of India, 1950 — Article 311
High Courts15 Jul 2014
Heeralal Sindhi Vs Pushpa Devi
Rajasthan High Court · (2014) 4 WLN 450
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jul 2014Dismissed
Sunder Das Vs Usha Chaukadiwal
Rajasthan High Court · (2014) 07 RAJ CK 0072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Transfer of Property Act, 1882 — Section 106
High Courts15 Jul 2014Disposed off
Mool Chand Soil Vs District and Sessions Judge, Tonk
Rajasthan High Court · (2015) 1 WLN 127
High Courts14 Jul 2014
Mangat Ram Taneja Vs Rajasthan Housing Board
Rajasthan High Court · (2014) 4 RLW 3556
Constitution of India, 1950 — Article 14, 226
High Courts14 Jul 2014Disposed Off
Kalyan Mal Sharma Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0082
High Courts14 Jul 2014
Suo Moto Vs Bharat Bhushan Pareek
Rajasthan High Court · (2014) 07 RAJ CK 0052
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 11, 14, 15, 15(1)
High Courts14 Jul 2014Allowed
Jamana Das Goyal Vs Prakash Chand Bansal
Rajasthan High Court · (2014) 07 RAJ CK 0045
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 2014Allowed
Assistant Engineer, Microwave Project and Others Vs Ramesh Chand
Rajasthan High Court · (2015) LabIC 3350
Constitution of India, 1950 - Article 226 227 309Industrial Disputes Act, 1947 - Section 2(oo) 2(oo)(bb) 25-F
High Courts11 Jul 2014Disposed Off
Tulsiram Vs Mohan Lal Dashora
Rajasthan High Court · (2014) 07 RAJ CK 0160
Civil Procedure Code, 1908 (CPC) — Section 100, 96Limitation Act, 1963 — Section 5
High Courts11 Jul 2014
Narendra Parihar Vs State of Rajasthan
Rajasthan High Court · (2014) 4 RLW 3512
Criminal Procedure Code, 1973 (CrPC) — Section 41, 41(1)(b)(ii), 41A, 438Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts11 Jul 2014Disposed Off
Narendra Ameta Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0089
High Courts11 Jul 2014Dismissed
Pusa Ram Vs Hariram
Rajasthan High Court · (2014) 4 WLN 217
Limitation Act, 1963 — Section 5
High Courts11 Jul 2014Dismissed
Puranmal Regar Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0081
High Courts11 Jul 2014
Vikram Kumar Vs Gram Panchayat
Rajasthan High Court · (2014) 4 RLW 3053
Rajasthan Panchayati Raj Act, 1994 — Section 48(4), 97
High Courts11 Jul 2014Dismissed
Jamni Vs Gram Panchayat, Jivand Kallan and Others
Rajasthan High Court · (2015) 2 RLW 1111
Rajasthan Panchayati Raj Act, 1994 - Section 48(4), 97
High Courts10 Jul 2014Dismissed
Kedar Nath Maheshwar Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0172
Constitution of India, 1950 — Article 14, 16, 21