High Courts22 Jul 2014Dismissed
Jalees Ahmed Vs Akhtar
Rajasthan High Court · (2014) 07 RAJ CK 0110
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 827 of 2,241
High Courts22 Jul 2014Dismissed
Satyaveer Singh Vs State
Rajasthan High Court · (2014) 07 RAJ CK 0028
High Courts22 Jul 2014Dismissed
Ganga Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 07 RAJ CK 0019
Industrial Disputes Act, 1947 - Section 2(oo), 25F, 25G
High Courts21 Jul 2014Dismissed
Nawab Ali Vs Rahis Khan
Rajasthan High Court · (2014) 07 RAJ CK 0109
Rajasthan Stamp Act, 1998 — Section 35Registration Act, 1908 — Section 17, 49
High Courts21 Jul 2014Dismissed
Pannalal Vs Gheesalal
Rajasthan High Court · (2014) 07 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts21 Jul 2014Dismissed
M.M. Sebastiyan Vs Urban Improvement Trust
Rajasthan High Court · (2014) 07 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Section 100, 96Specific Relief Act, 1963 — Section 38
High Courts21 Jul 2014
Assistant Commercial Taxes Officer Vs Rohit Salt Industries
Rajasthan High Court · (2014) 76 VST 489
High Courts21 Jul 2014Allowed
Sachivalaya Dainik Vetan Bhogi Karamchari Union and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 07 RAJ CK 0032
High Courts21 Jul 2014Dismissed
Shanti Devi Vs Civil Judge (JD)
Rajasthan High Court · (2014) 07 RAJ CK 0026
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2-A, 151
High Courts18 Jul 2014Dismissed
Vijya Shrimali Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0164
High Courts18 Jul 2014Dismissed
Liladhar Biyani Vs The Union of India
Rajasthan High Court · (2014) 07 RAJ CK 0104
Limitation Act, 1963 — Section 5Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts18 Jul 2014Dismissed
Madan Lal Vs The JVVNL
Rajasthan High Court · (2014) 07 RAJ CK 0103
Penal Code, 1860 (IPC) — Section 409
High Courts18 Jul 2014Dismissed
Dinesh Madan Vs Rajasthan Ayurved University
Rajasthan High Court · (2014) 07 RAJ CK 0091
High Courts18 Jul 2014
Commissioner of Income Tax Vs K.K. Enterprises
Rajasthan High Court · (2014) 07 RAJ CK 0077
High Courts18 Jul 2014
Anwar Hussain Vs Rajasthan Board of Muslim Waqf
Rajasthan High Court · (2014) 4 RLW 3012
Waqf Act, 1995 — Section 18, 67
High Courts18 Jul 2014Disposed Off
Jain Traders Vs The Chairman,Urban Improvement Trust
Rajasthan High Court · (2014) 07 RAJ CK 0048
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts18 Jul 2014Dismissed
Ram Prakash Vs Kesa Ram
Rajasthan High Court · (2014) 07 RAJ CK 0040
Civil Procedure Code, 1908 (CPC) — Section 100, 80, 96Rajasthan Tenancy Act, 1955 — Section 207
High Courts18 Jul 2014
Miraj Products (P.) Ltd. Vs Asstt. CIT
Rajasthan High Court · (2014) 07 RAJ CK 0035
High Courts18 Jul 2014Dismissed
Ram Khilari and Others Vs Murari Lal and Others
Rajasthan High Court · (2014) 07 RAJ CK 0020
Motor Vehicles Act, 1988 - Section 116, 133, 140, 173 — Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts18 Jul 2014Allowed
Bhanwar Kanwar Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0001
Constitution of India, 1950 — Article 14