High Courts04 Aug 2014Dismissed
Paramount Rice Pvt. Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 08 RAJ CK 0026
Companies Act, 1956 - Section 575 — Rajasthan Stamp Act, 1998 - Section 3
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 826 of 2,241
High Courts04 Aug 2014
Asstt. Commercial Taxes Officer Vs National Agriculture Cooperative Marketing Federation of India Ltd.
Rajasthan High Court · (2014) 08 RAJ CK 0018
High Courts01 Aug 2014
Harshpal Kaur Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 99
Constitution of India, 1950 — Article 136, 226Rajasthan Municipalities Act, 2009 — Section 39, 63(2)
High Courts31 Jul 2014Allowed
Hari Singh Vs Padmawati Arts Creation Pvt. Ltd.
Rajasthan High Court · AIR 2014 Raj 186 : (2015) 3 CDR 1113
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts30 Jul 2014Allowed
Tikam Chand Maloo Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 3900
High Courts30 Jul 2014Dismissed
Ramdayal and Others Vs Bhawani Shanker and Others
Rajasthan High Court · (2015) 4 RLW 2766
Constitution of India, 1950 - Article 227
High Courts28 Jul 2014
Pradeep Kumar Vs Dinesh Kumar Srivastava
Rajasthan High Court · (2014) 4 WLN 514
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, 151
High Courts28 Jul 2014Allowed
Rajasthan Public Service Commission Vs Bhanwarlal
Rajasthan High Court · (2014) 4 RLW 3199 : (2014) 4 WLN 438
Constitution of India, 1950 — Article 16, 315
High Courts28 Jul 2014Dismissed
Nonihal Vs Bhajan Kaur
Rajasthan High Court · (2014) 07 RAJ CK 0142
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Jul 2014Allowed
Nisha Mathur Vs State of Rajasthan
Rajasthan High Court · (2014) 4 RLW 3521 : (2014) 4 SCT 412
Constitution of India, 1950 — Article 21
High Courts25 Jul 2014Partly Allowed
Sonu Vs Girraj Singh
Rajasthan High Court · (2014) 07 RAJ CK 0100
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jul 2014Dismissed
The Oriental Insurance Company Ltd. Vs Soma Devi
Rajasthan High Court · (2014) 07 RAJ CK 0099
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jul 2014Disposed Off
Guru Vikas Sharma Vs Shweta
Rajasthan High Court · AIR 2014 Raj 190 : (2015) 1 DMC 469
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13-B
High Courts25 Jul 2014Partly Allowed
Bhanwari Devi and Others Vs Girraj Prasad and Others
Rajasthan High Court · (2015) 2 ACC 105
Motor Vehicles Act, 1988 - Section 149(2), 165, 168, 173, 174
High Courts25 Jul 2014Partly Allowed
Deepika Kapoor and Others Vs Sampat Singh and Others
Rajasthan High Court · (2014) 07 RAJ CK 0018
Motor Vehicles Act, 1988 - Section 173
High Courts24 Jul 2014Dismissed
Balkrishna Sharma Vs Chandralata Sharma
Rajasthan High Court · (2014) 07 RAJ CK 0070
Hindu Marriage Act, 1955 — Section 13, 24
High Courts24 Jul 2014Dismissed
V.K. Jain Vs The Managing Director
Rajasthan High Court · (2014) 07 RAJ CK 0063
Constitution of India, 1950 — Article 14Official Secrets Act, 1923 — Section 5Penal Code, 1860 (IPC) — Section 25, 405, 463
High Courts23 Jul 2014Dismissed
Madan Lal Vs Narendra Kumar
Rajasthan High Court · (2015) 3 CDR 1125
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1A, Order 43 Rule 1A(2), Order 6 Rule 17, 96
High Courts23 Jul 2014
State of Rajasthan Vs Damodar
Rajasthan High Court · (2014) 4 WLN 521
Limitation Act, 1963 — Section 5Rajasthan Land Revenue Act, 1956 — Section 82
High Courts23 Jul 2014Allowed
Mohan Lal and Others Vs State of Raj. and Others
Rajasthan High Court · (2014) 07 RAJ CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482 — Penal Code, 1860 (IPC) - Section 120B, 120-B, 167, 187, 193 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(4)(5)(8)(10)