High Courts17 Jul 2014
Gurditta Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 167
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 828 of 2,241
High Courts17 Jul 2014Dismissed
Snehlata Vs Kailash Chandra Gupta
Rajasthan High Court · (2014) 07 RAJ CK 0041
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 9 Rule 7, 151
High Courts17 Jul 2014Dismissed
Hitesh Bansal Vs The Principal Secretary,Social Justice and Empowerment Deptt.,Govt. of Rajasthan
Rajasthan High Court · (2014) LabIC 3928
High Courts17 Jul 2014Partly Allowed
Lala Ram Sharma Vs State
Rajasthan High Court · (2015) 3 CDR 1097
High Courts16 Jul 2014
Mewar Railway Staff and Trolley Contractor Sangh Vs Union of India
Rajasthan High Court · (2014) 4 RLW 3293 : (2014) 4 WLN 420
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1Constitution of India, 1950 — Article 226, 32Societies Registration Act, 1860 — Section 3
High Courts16 Jul 2014Dismissed
Union of India Vs Mani Ram Bijarnia
Rajasthan High Court · (2014) 07 RAJ CK 0167
High Courts16 Jul 2014Dismissed
Sunita Vs Additional Civil Judge
Rajasthan High Court · (2014) 07 RAJ CK 0166
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts16 Jul 2014Allowed
Ram Chandra Bhagat Vs The United India Insurance Co. Ltd.
Rajasthan High Court · (2014) 07 RAJ CK 0111
High Courts16 Jul 2014Disposed Off
Balu Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0092
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014Dismissed
Mahaveer Prasad Sharma Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0078
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014Dismissed
Nagar Nigam Vs Ashok Sharma
Rajasthan High Court · (2014) 07 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 145Civil Procedure Code, 1908 (CPC) — Section 100, 80, 96
High Courts16 Jul 2014Allowed
Sangilal Changgani Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0065
High Courts16 Jul 2014
Khubdan Vs State of Raj.
Rajasthan High Court · (2014) 4 RLW 3040
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 2009 — Section 327
High Courts16 Jul 2014Dismissed
Alok Sharma Vs The Nuclear Power Corporation of India Ltd.
Rajasthan High Court · (2015) 1 CDR 80
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014
Murli Ram Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 340
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7, 80, 80(2)Rajasthan Municipalities Act, 2009 — Section 271, 304, 304(1)
High Courts16 Jul 2014
Mukesh Kumari Vs State and Others
Rajasthan High Court · (2015) LabIC 581 : (2015) 2 RLW 1223
Constitution of India, 1950 — Article 14, 16Hindu Marriage Act, 1955 — Section 13, 13B
High Courts16 Jul 2014
Kamla Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 585
Evidence Act, 1872 — Section 108
High Courts15 Jul 2014Dismissed
Saleem Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0173
High Courts15 Jul 2014Allowed
Sushila Tanwar Vs District Judge
Rajasthan High Court · (2014) 07 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 33(2)