High Courts10 Jul 2014
Samander Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 4 Crimes 160
Criminal Procedure Code, 1973 (CrPC) — Section 164
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 830 of 2,241
High Courts10 Jul 2014Disposed Off
Mishri Lal Karadia Vs Bhilwara Ajmer Kshetriya Gramin Bank Ltd.
Rajasthan High Court · (2014) 07 RAJ CK 0132
High Courts10 Jul 2014Allowed
Roop Kishore Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0131
Penal Code, 1860 (IPC) — Section 379
High Courts10 Jul 2014Allowed
Nazir Khan Vs Rajasthan State Electricity Board
Rajasthan High Court · (2014) 07 RAJ CK 0130
High Courts10 Jul 2014Dismissed
Ranjana Mishra Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 3855
High Courts10 Jul 2014Partly Allowed
State of Rajasthan Vs Mahadev
Rajasthan High Court · (2014) 07 RAJ CK 0125
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts10 Jul 2014
Prahlad Singh Vs Mahipal Raj
Rajasthan High Court · (2014) 4 WLN 200
Limitation Act, 1963 — Section 5
High Courts10 Jul 2014
Bhairu Bux Vs State and Others
Rajasthan High Court · (2015) 1 CDR 396
Constitution of India, 1950 — Article 14, 16
High Courts09 Jul 2014Disposed Off
Mukesh Kumar Verma Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 41, 41-A, 438Penal Code, 1860 (IPC) — Section 323, 341, 406, 498A, 498-A
High Courts09 Jul 2014Allowed
Mahaveer Prasad Kumhar Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0170
Constitution of India, 1950 — Article 14
High Courts09 Jul 2014
Project Officer,Jaipur Zila Dugdha Utpadak Sahakari Sangh Ltd. Vs The Presiding Officer
Rajasthan High Court · (2014) LabIC 3917
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F, 25G, 25H
High Courts09 Jul 2014Allowed
Seema Tanwar Vs Rajendra Kumar Saini
Rajasthan High Court · (2014) 07 RAJ CK 0145
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 9Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts09 Jul 2014Dismissed
Natha Ram Vs Himmta Ram
Rajasthan High Court · (2014) 07 RAJ CK 0120
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts09 Jul 2014Dismissed
Ramesh Chandra Khandelwal Vs Life Insurance Corporation of India
Rajasthan High Court · (2014) 07 RAJ CK 0102
High Courts09 Jul 2014Dismissed
Akashdeep Arora Vs State of Rajasthan
Rajasthan High Court · (2014) 07 RAJ CK 0101
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 38(2)
High Courts09 Jul 2014Disposed Off
State of Rajasthan Vs The Divisional Commissioner
Rajasthan High Court · (2014) 07 RAJ CK 0090
Administration of Evacuee Property Act, 1950 — Section 16General Clauses Act, 1897 — Section 6
High Courts09 Jul 2014Dismissed
Radhey Shyam Kumawat Vs Rajasthan Housing Board
Rajasthan High Court · (2014) 07 RAJ CK 0079
High Courts09 Jul 2014Disposed Off
State of Rajasthan Vs Jodharam
Rajasthan High Court · (2014) 07 RAJ CK 0055
Limitation Act, 1963 — Section 5
High Courts09 Jul 2014Dismissed
Rajasthan State Road Transport Corporation Vs Mohri Devi
Rajasthan High Court · (2014) 4 ACC 788
Motor Vehicles Act, 1988 — Section 166, 173