High Courts11 Aug 2014Allowed
Anupma Rajoriya Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 08 RAJ CK 0030
Constitution of India, 1950 - Article 14, 16, 39(d) — University Grants Commission Act, 1956 - Section 12(b), 2(f)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 825 of 2,241
High Courts11 Aug 2014
Vanasthali Textiles Industries Ltd. Vs Union of India and Others
Rajasthan High Court · (2015) 321 ELT 89
Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3 — Additional Duties of Excise (Textiles and Textile Articles) Act, 1978 - Section 3 — Central Excises and Salt Act, 1944 - Section 3, 35EE, 5A, 5A(1), 5A(i) — Income Tax Act, 1922 - Section 24(2) — Income Tax Act, 1961 - Section 10
High Courts11 Aug 2014Allowed
Vishnu Kumar and Others Vs State and Others
Rajasthan High Court · (2014) 08 RAJ CK 0007
High Courts08 Aug 2014Dismissed
Union of India Vs Durga Prasad Yadav
Rajasthan High Court · (2014) 08 RAJ CK 0055
High Courts07 Aug 2014Dismissed
Rashmy Nair Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0074
Constitution of India, 1950 — Article 14, 226
High Courts07 Aug 2014Dismissed
Ajay Kumar Sharda Vs State of Raj.
Rajasthan High Court · (2014) 08 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 41A
High Courts07 Aug 2014Allowed
I.P. Singh Construction Company Vs Rajasthan Housing Board
Rajasthan High Court · (2014) 08 RAJ CK 0051
High Courts07 Aug 2014Dismissed
Suraj Nagar Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0046
High Courts07 Aug 2014
Kamaljeet Singh Vs Commissioner of Central Excise
Rajasthan High Court · (2014) 36 STR 990
Criminal Procedure Code, 1973 (CrPC) — Section 438Finance Act, 1994 — Section 73A(2), 83, 89(1)(ii)
High Courts07 Aug 2014Allowed
Mukesh Kumar Saran Vs State
Rajasthan High Court · (2014) 08 RAJ CK 0038
Constitution of India, 1950 — Article 226
High Courts07 Aug 2014Dismissed
Prashant Yadav Vs The State of Rajasthan
Rajasthan High Court · (2016) 1 ESC 460 : (2015) LabIC 290 : (2014) 4 WLN 370
High Courts06 Aug 2014Allowed
Hemant Kumar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 08 RAJ CK 0027
Constitution of India, 1950 - Article 14, 16, 19
High Courts06 Aug 2014
Vijay Kumar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 CDR 218
High Courts06 Aug 2014Dismissed
Anil Yadav and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 08 RAJ CK 0008
Constitution of India, 1950 - Article 14, 16, 19
High Courts06 Aug 2014
Alwar Urban Co-operative Bank Limited Vs Dinesh Chand Choudhary
Rajasthan High Court · (2015) LabIC 717
Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(k), 47, 47(1)
High Courts05 Aug 2014
Ram Kishore Purviya Vs Judge
Rajasthan High Court · (2014) 143 FLR 997 : (2014) LLR 1244
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts05 Aug 2014
Sundar Singh Vs Labour Court and Industrial Tribunal and Others
Rajasthan High Court · (2015) 144 FLR 436
High Courts04 Aug 2014
Radha Krishsan Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 144 FLR 213 : (2014) 4 LLJ 722
Industrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 420, 467, 468
High Courts04 Aug 2014Dismissed
A. Ponnuchami Vs State of Raj.
Rajasthan High Court · (2014) 08 RAJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts04 Aug 2014Allowed
Anjana Maheshwari Vs Ratan Lal
Rajasthan High Court · (2014) 08 RAJ CK 0052
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(4), Order 7 Rule 11(e), 96