High Courts25 Aug 2014
Commissioner of Income Tax Vs Rajasthan Co-operative Dairy Federation Ltd.
Rajasthan High Court · (2015) 229 TAXMAN 34
Income Tax Act, 1961 — Section 260A, 37(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 823 of 2,241
High Courts22 Aug 2014Allowed
Chandra Prakash Meena Vs Central Administrative Tribunal
Rajasthan High Court · (2014) 08 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 320, 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts22 Aug 2014Dismissed
Shankar Lal Vs Central Administrative Tribunal
Rajasthan High Court · (2014) 08 RAJ CK 0063
Constitution of India, 1950 — Article 14, 227
High Courts22 Aug 2014Dismissed
Bansal Gems Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0061
Constitution of India, 1950 — Article 14, 166, 246, 323B
High Courts22 Aug 2014Dismissed
Manoj Kumar Verma Vs Rajasthan Public Service Commission
Rajasthan High Court · (2014) 08 RAJ CK 0040
High Courts21 Aug 2014Disposed Off
Naveen Gehlot Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0072
Constitution of India, 1950 — Article 14
High Courts21 Aug 2014Disposed Off
Laxman Singh Rathore Vs Raj. Agri. University
Rajasthan High Court · (2014) 08 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Section 151Mohan Lal Sukhadia University Act, 1962 — Section 2, 2(J)
High Courts21 Aug 2014Allowed
Nirmala Choudhary Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0020
High Courts21 Aug 2014
Aruna Varma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 CDR 492
Rehabilitation Council of India Act, 1992 — Section 19Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1), 23(2), 3, 3(1)
High Courts21 Aug 2014
Official Liquidator Vs D.D. Sinha and Others
Rajasthan High Court · (2015) 125 CLA 481 : (2015) 189 CompCas 150 : (2015) 2 CompLJ 397
Companies Act, 1956 — Section 235, 303, 303(2), 305, 306
High Courts21 Aug 2014
CIT Vs Vaibhav Gems Ltd.
Rajasthan High Court · (2014) 08 RAJ CK 0002
Income Tax Act, 1961 - Section 145(3)
High Courts20 Aug 2014Dismissed
Raj Rajya Vidyut Utpadan Nigam Vs Karam Singh
Rajasthan High Court · (2014) 08 RAJ CK 0065
High Courts20 Aug 2014Dismissed
Jolly Bhandari Vs Rajeev Swaroop
Rajasthan High Court · (2014) 08 RAJ CK 0062
High Courts20 Aug 2014
Venus Arts and Gems Vs The Income Tax Officer
Rajasthan High Court · (2015) 274 CTR 177 : (2014) 369 ITR 161
Income Tax Act, 1961 — Section 133A, 145(3), 260A
High Courts20 Aug 2014
Battu Singh Vs Secretary to the Government of Rajasthan, Mining Department
Rajasthan High Court · (2014) 4 WLN 213
High Courts19 Aug 2014Dismissed
Union of India Vs Satpil Antil
Rajasthan High Court · (2014) 4 WLN 456
High Courts19 Aug 2014Disposed Off
Devi Singh Rajpurohit Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0073
High Courts19 Aug 2014Allowed
Fateh Karan Mehdu Vs State of Rajasthan
Rajasthan High Court · (2014) 4 LLN 539
High Courts19 Aug 2014
H.S.B. Agro Industries (P) Ltd. Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0049
Rajasthan Excise Act, 1950 — Section 9A
High Courts19 Aug 2014Dismissed
State of Rajasthan Vs Chandu Ram Kukkar
Rajasthan High Court · (2014) 08 RAJ CK 0048