High Courts08 Sept 2014Allowed
Mohan Lal Purohit Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0103
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 821 of 2,241
High Courts08 Sept 2014Dismissed
A.K. Singh Vs Union of India
Rajasthan High Court · (2014) 09 RAJ CK 0056
Constitution of India, 1950 — Article 14, 16, 227, 311, 311(2)
High Courts08 Sept 2014Dismissed
The Bank of Baroda Vs The Presiding Officer
Rajasthan High Court · (2015) 147 FLR 1107 : (2016) LLR 205
Industrial Disputes Act, 1947 — Section 17B
High Courts04 Sept 2014
Rajiv Acharya Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 CDR 433 : (2015) 4 RLW 3371
High Courts03 Sept 2014Dismissed
Giriraj Kumar Gaur Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0107
High Courts03 Sept 2014Dismissed
Bheru Singh Kanawat Vs The State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0050
Constitution of India, 1950 — Article 226
High Courts03 Sept 2014Dismissed
Madan Singh Purviya Vs The Learned Labour Court and Others
Rajasthan High Court · (2014) 09 RAJ CK 0040
Industrial Disputes Act, 1947 - Section 25F
High Courts03 Sept 2014Dismissed
Hakim Singh Vs Assistant Engineer and Others
Rajasthan High Court · (2014) 09 RAJ CK 0038
Constitution of India, 1950 - Article 12 — Industrial Disputes Act, 1947 - Section 25F, 25-G, 25-H
High Courts03 Sept 2014Dismissed
State of Rajasthan and Others Vs Raj Kumar Jain
Rajasthan High Court · (2014) 09 RAJ CK 0019
High Courts03 Sept 2014Disposed off
Beena Choudhary and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 09 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 482, 483 — Penal Code, 1860 (IPC) - Section 270, 304A, 304-A, 337
High Courts02 Sept 2014
Commercial Taxes Officer Vs Anil Parnami
Rajasthan High Court · (2014) 09 RAJ CK 0105
Rajasthan Value Added Tax Act, 2003 — Section 61, 84
High Courts02 Sept 2014Allowed
The State of Rajasthan Vs Kundan Lal Sharma
Rajasthan High Court · (2014) 09 RAJ CK 0058
High Courts02 Sept 2014Dismissed
Dulari Devi Mittal and Others Vs Rent Appellate Tribunal and Others
Rajasthan High Court · (2014) 09 RAJ CK 0039
Constitution of India, 1950 - Article 226, 227
High Courts02 Sept 2014Dismissed
Sudhir Jain Vs State of Raj.
Rajasthan High Court · (2014) 09 RAJ CK 0020
Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2), 7
High Courts02 Sept 2014Dismissed
Pankaj Kumar Salvi Vs Rajasthan University of Health Sciences and Others
Rajasthan High Court · (2014) 09 RAJ CK 0010
High Courts01 Sept 2014
Assistant Commissioner Vs Shiva Construction Pvt. Ltd.
Rajasthan High Court · (2015) 77 VST 366
Finance Act, 1963 — Section 2
High Courts01 Sept 2014
The Asstt. Commercial Taxes Officer Vs Ashiyana Ispat Ltd.
Rajasthan High Court · (2014) 09 RAJ CK 0064
High Courts01 Sept 2014
Bundi Central Co-operative Bank Vs Mahesh Kumar Mangal
Rajasthan High Court · (2014) 143 FLR 995
Payment of Gratuity Act, 1972 — Section 4(3)
High Courts01 Sept 2014Allowed
Mukesh Kumar Khatik Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 3484 : (2015) 3 SCT 364
Constitution of India, 1950 - Article 21A