COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 822 of 2,241

High Courts29 Aug 2014Dismissed

State of Rajasthan Vs Srawan Kumar

Rajasthan High Court · (2014) 08 RAJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(1)(b), 378(3), 417Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts28 Aug 2014

District Level Screening Committee Vs Shrenik Marbles Pvt. Ltd.

Rajasthan High Court · (2014) 76 VST 559

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High Courts28 Aug 2014

Videocon Industries Ltd. Vs The Asstt. Commercial Taxes Officer

Rajasthan High Court · (2014) 76 VST 286

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High Courts28 Aug 2014Disposed Off

Dilip Singh Vs State of Rajasthan

Rajasthan High Court · (2014) 08 RAJ CK 0066

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High Courts28 Aug 2014Disposed Off

Vijay Vs Ghanshyam

Rajasthan High Court · (2014) 08 RAJ CK 0033

Rajasthan Land Revenue Act, 1956 — Section 224

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High Courts28 Aug 2014

Commercial Taxes Officer Vs Krishna Trading Company

Rajasthan High Court · (2015) 78 VST 514

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High Courts28 Aug 2014Dismissed

United India Insurance Co. Ltd. Vs Laxmi Devi and Others

Rajasthan High Court · (2015) 3 CDR 1095

Motor Vehicles Act, 1988 - Section 166 173Penal Code, 1860 (IPC) - Section 279 304-A 337

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High Courts27 Aug 2014Dismissed

Goru Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2014) 08 RAJ CK 0029

Constitution of India, 1950 - Article 14, 16, 21, 39(a), 41

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High Courts26 Aug 2014

C.T.O. Vs Dej Medical Stores Ltd.

Rajasthan High Court · (2015) 77 VST 209

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High Courts26 Aug 2014Disposed Off

Salim Mohammad Vs State of Rajasthan

Rajasthan High Court · (2014) 08 RAJ CK 0076

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High Courts26 Aug 2014Disposed Off

Sunita Prajapat Vs State of Rajasthan

Rajasthan High Court · (2014) 08 RAJ CK 0067

Constitution of India, 1950 — Article 21

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High Courts26 Aug 2014

Asstt. Commissioner Commercial Taxes Department Vs Romesh Power Product Pvt. Ltd.

Rajasthan High Court · (2015) 77 VST 137

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High Courts26 Aug 2014

Commercial Taxes Officer Vs Shyam Agency

Rajasthan High Court · (2014) 203 ECR 300 : (2015) 78 VST 75

Central Excises and Salt Act, 1944 — Section 11-A, 11-AC, 11-AC(1)(a)

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High Courts26 Aug 2014

The Commercial Taxes Officer Vs Shree Containers Pvt. Ltd.

Rajasthan High Court · (2015) 77 VST 181

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High Courts26 Aug 2014Allowed

Union of India Vs Surendra Kumar

Rajasthan High Court · (2014) 08 RAJ CK 0037

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High Courts26 Aug 2014

Asstt. Commissioner Circle-B Vs Beriwal Casting Industries Ltd.

Rajasthan High Court · (2014) 76 VST 262

Rajasthan Value Added Tax Act, 2003 — Section 84

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High Courts26 Aug 2014Disposed Off

Yamlay Khan Vs State of Rajasthan

Rajasthan High Court · (2014) 08 RAJ CK 0023

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High Courts25 Aug 2014

State of Rajasthan Vs Lalit Singh Akhawat

Rajasthan High Court · (2014) 4 CDR 2077

Penal Code, 1860 (IPC) — Section 109, 419

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High Courts25 Aug 2014Allowed

Rajeev Virana Vs R.R.V.P. Nigam Ltd.

Rajasthan High Court · (2014) 08 RAJ CK 0034

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High Courts25 Aug 2014Dismissed

Manak Chand Vs Addl. Civil Judge (J.D.) and Metropolitan Magistrate-East

Rajasthan High Court · (2014) 08 RAJ CK 0024

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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