High Courts15 Sept 2014Dismissed
Mukhtar Ali Bhutto Vs Rajasthan State Roadways Transport Corporation
Rajasthan High Court · (2014) 09 RAJ CK 0054
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 820 of 2,241
High Courts15 Sept 2014Dismissed
Bhagwan Sahay Vs Ramji Lal
Rajasthan High Court · (2014) 09 RAJ CK 0024
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Sept 2014Allowed
O.P. Chandak Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0081
High Courts12 Sept 2014Disposed Off
Shailesh Chobisa Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0062
Constitution of India, 1950 — Article 14
High Courts11 Sept 2014Dismissed
Bharat Bhushan Pareek Vs ADJ
Rajasthan High Court · (2014) 09 RAJ CK 0108
High Courts11 Sept 2014Allowed
Rajasthan Housing Board Vs Vidya Samiti
Rajasthan High Court · (2014) 09 RAJ CK 0101
Constitution of India, 1950 — Article 226, 324(1)
High Courts11 Sept 2014Allowed
Narendra Kumar Chouhan Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0099
Constitution of India, 1950 — Article 14, 16, 309, 39(d)University Grants Commission Act, 1956 — Section 2(f), 25, 26
High Courts11 Sept 2014Dismissed
Rameshwar Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0098
Constitution of India, 1950 — Article 226
High Courts11 Sept 2014Dismissed
Rajveer Shekhawat Vs State of Rajasthan Vishakha Jain Vs The Rajasthan University of Health Sciences
Rajasthan High Court · (2014) 4 CDR 2001
Constitution of India, 1950 — Article 14, 226
High Courts11 Sept 2014
Rajasthan State Road Transport Corporation Vs Panwar Kumar
Rajasthan High Court · (2014) 143 FLR 713 : (2015) 1 LLJ 227
Industrial Disputes Act, 1947 — Section 17B, 17B
High Courts11 Sept 2014Disposed off
PNB Housing Finance Ltd. Vs State of Raj and Others
Rajasthan High Court · (2014) 09 RAJ CK 0041
Constitution of India, 1950 - Article 226 — Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 482
High Courts11 Sept 2014Disposed off
The Executive Engineer (E), BSNL Electrical Division Vs Nice Diesel Engine Pvt. Ltd. and Others
Rajasthan High Court · (2014) 09 RAJ CK 0018
Arbitration and Conciliation Act, 1996 - Section 2(1)(c), 33, 34, 75, 81
High Courts10 Sept 2014Dismissed
Sanjay Palintkar Vs The State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0078
National Greens Tribunal Act, 2010 — Section 14, 29, 30, 38(5)
High Courts10 Sept 2014
Imran Malkani Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 38
Constitution of India, 1950 — Article 14, 21A, 45Right of Children to Free and Compulsory Education Act, 2009 — Section 12, 12(1)(c), 12(2), 2, 2(d)
High Courts10 Sept 2014Allowed
Shivani Khullar Vs Registrar,Rajasthan University of Health Sciences
Rajasthan High Court · (2014) 09 RAJ CK 0061
High Courts10 Sept 2014Dismissed
Kailash Chand Vs Central Administrative Tribunal
Rajasthan High Court · (2014) 09 RAJ CK 0055
Constitution of India, 1950 — Article 14, 227
High Courts09 Sept 2014
Commissioner of Income Tax Vs Modern Insulators Ltd.
Rajasthan High Court · (2014) 272 CTR 156 : (2014) 369 ITR 138
Income Tax Act, 1961 — Section 195, 260A, 40(a)(i), 40(a)(ia), 5(2)
High Courts09 Sept 2014Allowed
Hanuman Tank Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts09 Sept 2014
CIT Vs Modern Insulators Ltd.
Rajasthan High Court · (2014) 09 RAJ CK 0002
Income Tax Act, 1961 - Section 195 260A 40(a)(i) 40(a)(ia) 5(2)
High Courts09 Sept 2014Dismissed
Mool Chand Mishra Vs Sunil Arora
Rajasthan High Court · (2014) 09 RAJ CK 0001