High Courts22 Sept 2014Dismissed
The Dean and Faculty Chairman, Swami Keshwanand Rajasthan Agriculture University and Others Vs Guddi and Others
Rajasthan High Court · (2014) 09 RAJ CK 0034
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 818 of 2,241
High Courts22 Sept 2014
Rameshwar Lal Acharya Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 98
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts22 Sept 2014
Manju Bai Vs Dhanna Lal
Rajasthan High Court · AIR 2015 Raj 74 : (2015) 1 CDR 300
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, 100Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts19 Sept 2014Dismissed
Raj Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0117
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120-B, 395, 397
High Courts19 Sept 2014Allowed
Manoj Charpota Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0063
High Courts19 Sept 2014Dismissed
Hanuman Swami Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0030
High Courts19 Sept 2014Dismissed
Prahlad Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0028
Constitution of India, 1950 — Article 12, 226
High Courts19 Sept 2014
Guru Kripa Vs Hindustan Petroleum Corporation Limited
Rajasthan High Court · (2015) 1 CDR 505 : (2015) 4 RLW 3222
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6), 11(8), 12
High Courts19 Sept 2014Disposed off
Yogesh Jayaswal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) ALLMR(Cri) 350
Criminal Procedure Code, 1973 (CrPC) - Section 397 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Sept 2014
Commissioner of Income Tax Vs Jawahar Kala Kendra
Rajasthan High Court · (2015) 273 CTR 522 : (2014) 369 ITR 132
Income Tax Act, 1961 — Section 12A, 260-A, 271(1)(c)
High Courts18 Sept 2014Dismissed
Ram Prasad Tailor Vs The Rajasthan Civil Services Appellate Tribunal
Rajasthan High Court · (2014) 09 RAJ CK 0110
High Courts18 Sept 2014Dismissed
Balbir Sharma Vs Yogendra Singh
Rajasthan High Court · (2014) 09 RAJ CK 0087
Motor Vehicles Act, 1988 — Section 166, 173
High Courts18 Sept 2014Dismissed
Nirmala Yadav Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0066
Constitution of India, 1950 — Article 226
High Courts18 Sept 2014Dismissed
Satish Kumar Sood Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0065
High Courts18 Sept 2014Disposed Off
Gauri Shankar Jeengar Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1) (a), 200, 202Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts18 Sept 2014Dismissed
Khalid Gajdar Vs Mohammad Asfak and Others
Rajasthan High Court · (2015) 2 CDR 791 : (2015) 2 RLW 1787
Civil Procedure Code, 1908 (CPC) - Section 115, 9 — Constitution of India, 1950 - Article 133, 227
High Courts18 Sept 2014Dismissed
Bhakhara Ram Panwar Vs R.P.S.C.
Rajasthan High Court · (2014) 09 RAJ CK 0029
Constitution of India, 1950 — Article 226
High Courts18 Sept 2014Dismissed
State of Rajasthan Vs Mahendra Kumar Ojha
Rajasthan High Court · (2014) 09 RAJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Evidence Act, 1872 — Section 20Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts17 Sept 2014
Commissioner of Income Tax Vs Sobhrajmal
Rajasthan High Court · (2015) 228 TAXMAN 308
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts17 Sept 2014
Commissioner of Income Tax Vs Ashok Kumar Jain
Rajasthan High Court · (2014) 369 ITR 145
Income Tax Act, 1961 — Section 133A, 260-A