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Rajasthan High Court judgments

44,813 judgments · page 817 of 2,241

High Courts24 Sept 2014Dismissed

Kesarimal Vs Bhikamchand

Rajasthan High Court · (2014) 09 RAJ CK 0069

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 8, 100Limitation Act, 1963 — Section 5Rajasthan Panchayati Raj Act, 1994 — Section 109
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High Courts24 Sept 2014Dismissed

Virendra Singh Vs State

Rajasthan High Court · (2014) 09 RAJ CK 0067

Jaipur Development Authority Act, 1982 — Section 45Land Acquisition Act, 1894 — Section 11, 3(f)(iii), 32, 33, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
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High Courts23 Sept 2014

Manoj Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 CDR 512 : (2015) 4 RLW 3378

Constitution of India, 1950 — Article 20(2), 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 120, 420, 467, 468, 471
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High Courts23 Sept 2014Dismissed

Bhagwan Lal Vs State of Raj. and Others

Rajasthan High Court · (2015) 2 CDR 746 : (2015) 2 RLW 1659

Constitution of India, 1950 - Article 226, 227 — Industrial Disputes Act, 1947 - Section 10 — Maharashtra Land Revenue Code, 1966 - Section 257 — Rajasthan Panchayati Raj Act, 1994 - Section 124, 124(1), 97
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High Courts22 Sept 2014Dismissed

Tulsiram Vs Jamnabai

Rajasthan High Court · (2014) 09 RAJ CK 0084

Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 49
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