High Courts01 Oct 2014Dismissed
Ranveer Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0129
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 815 of 2,241
High Courts01 Oct 2014Disposed Off
Mahesh Purohit Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0128
High Courts01 Oct 2014Dismissed
Vikram Kumar Maheriya Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0127
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts01 Oct 2014
Mahesh Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 439Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts01 Oct 2014Dismissed
Neeta Mathur Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0107
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts01 Oct 2014Dismissed
Gajendra Kunwar Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0106
Rajasthan Land Revenue Act, 1956 — Section 90BRajasthan Tenancy Act, 1955 — Section 16
High Courts01 Oct 2014Dismissed
Ramkishore Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0105
High Courts01 Oct 2014Dismissed
Vijesh Asopa Vs State of Rajasthan
Rajasthan High Court · (2015) LabIC 29
High Courts01 Oct 2014
State of Rajasthan Vs Irshad Khan
Rajasthan High Court · (2014) 10 RAJ CK 0096
Limitation Act, 1963 — Section 5
High Courts01 Oct 2014
Bhupendra Sishodia Vs Maharana Pratap University of Agriculture and Technology
Rajasthan High Court · (2014) 10 RAJ CK 0085
High Courts01 Oct 2014Dismissed
Sanwar Mal Vs Board of Secondary Education and Others
Rajasthan High Court · (2015) 2 CDR 884
High Courts01 Oct 2014Dismissed
State of Rajasthan and Others Vs Vice President, Tonk Division Irrigation Employees Union and Others
Rajasthan High Court · (2014) 10 RAJ CK 0058
Constitution of India, 1950 - Article 226, 227 — Industrial Disputes Act, 1947 - Section 12(5), 25F
High Courts01 Oct 2014Dismissed
Harpal Singh Vs M.G.B. Gramin Bank and Others
Rajasthan High Court · (2015) 2 WLN 513
Constitution of India, 1950 - Article 226(3), 227 — Evidence Act, 1872 - Section 65
High Courts01 Oct 2014
Kusum Lata Aggarwal Vs State
Rajasthan High Court · (2014) 10 RAJ CK 0047
Constitution of India, 1950 — Article 226
High Courts01 Oct 2014
Nanda Vs Jamna Lal
Rajasthan High Court · (2015) 1 WLN 75
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468Rajasthan Tenancy Act, 1955 — Section 188, 212
High Courts01 Oct 2014
Seetu Shekhawat and Others Vs Kailash Kanwar and Others
Rajasthan High Court · (2015) 1 WLN 329
Evidence Act, 1872 — Section 4Hindu Marriage Act, 1955 — Section 11, 5, 5(i)Negotiable Instruments Act, 1881 (NI) — Section 118, 139
High Courts01 Oct 2014Dismissed
Ashok Kumar and Others Vs Praveen Kumar
Rajasthan High Court · (2015) 1 WLN 150
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts01 Oct 2014Dismissed
Narayan Lal Vs Pani Bai and Others
Rajasthan High Court · (2015) 1 WLN 153
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts30 Sept 2014Dismissed
Arun Kumar Kashyap Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0118
Constitution of India, 1950 — Article 226
High Courts30 Sept 2014Dismissed
Vijay Waliya Vs Urban Improvement Trust Ajmer
Rajasthan High Court · (2014) 4 WLN 176
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(3), 34(2)(a), 37