High Courts08 Oct 2014
Suo Motu Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 5 FLT 55
Constitution of India, 1950 — Article 51-A(g)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 814 of 2,241
High Courts08 Oct 2014Partly Allowed
Satya Narain Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 Crimes 244 : (2015) 2 DMC 671
Constitution of India, 1950 - Article 226 227Protection of Women From Domestic Violence Act, 2005 - Section 12 18 2(o) 20 31
High Courts07 Oct 2014
Vishnu Kanta Ojha Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 158
High Courts07 Oct 2014
Bhartiya Lok Kala Mandal Vs Jai Prakash Vyas
Rajasthan High Court · (2014) 10 RAJ CK 0143
Constitution of India, 1950 — Article 226, 227
High Courts07 Oct 2014Disposed Off
Prakash Chand Papriwal Vs Pradeep Kumar Vaid
Rajasthan High Court · (2014) 10 RAJ CK 0131
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts07 Oct 2014
Pushkar Dutt Joshi Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0124
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts07 Oct 2014
Narayan Vs Radhaballabh
Rajasthan High Court · (2014) 10 RAJ CK 0099
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 10, 100
High Courts07 Oct 2014
Ratan Lal Meghwal Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0084
Constitution of India, 1950 — Article 226
High Courts07 Oct 2014Dismissed
Rugha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 399
Constitution of India, 1950 - Article 227 — Rajasthan Land Revenue Act, 1956 - Section 76, 84, 91
High Courts07 Oct 2014
LRs. of Baktaram Vs Vijay Singh
Rajasthan High Court · (2015) 4 WLN 255
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100, 91, 91(1)(b), 96General Clauses Act, 1897 — Section 3(48)Penal Code, 1860 (IPC) — Section 268
High Courts07 Oct 2014
Prem Kishan Garg Vs Vijay Singh Mitha Lal Kirana Merchant and Others
Rajasthan High Court · (2015) 1 WLN 456
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 6 Rule 16, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts07 Oct 2014
Rajesh Kumar Vs Latasha
Rajasthan High Court · (2015) 2 WLN 22
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts07 Oct 2014Dismissed
Vinayak Arts Vs Indusind Bank Ltd. and Others
Rajasthan High Court · (2015) 3 CDR 1281
Arbitration and Conciliation Act, 1996 - Section 11 13 20 20(ibid)Civil Procedure Code, 1908 (CPC) - Section 15(d)
High Courts07 Oct 2014Dismissed
Kamruddin and Others Vs Vali Mohammed
Rajasthan High Court · (2015) 1 WLN 126
Constitution of India, 1950 - Article 227
High Courts07 Oct 2014Allowed
Peetam Oil and Flour Mill Vs The RFC and Others
Rajasthan High Court · (2015) 2 WLN 105
State Financial Corporations Act, 1951 - Section 31 31(1) 31(1)(a)(aa)
High Courts01 Oct 2014
Chairman, Rajasthan Vidyut Prasaran Nigam Ltd. Vs Mukhtyar
Rajasthan High Court · (2015) 1 WLN 7
Fatal Accidents Act, 1855 — Section 1A
High Courts01 Oct 2014Dismissed
Jaisa Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0142
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts01 Oct 2014Dismissed
Yamlay Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0141
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts01 Oct 2014Dismissed
Patasi Devi Vs Gomati Devi
Rajasthan High Court · (2014) 10 RAJ CK 0140
High Courts01 Oct 2014Dismissed
Govind Kalwani Vs The Rajasthan High Court
Rajasthan High Court · (2014) 4 WLN 231
Constitution of India, 1950 — Article 310(1), 311, 311(2), 311(2) (b), 311(2)(b)