High Courts13 Oct 2014
Lal Chand Dosaya Vs Babu Lal
Rajasthan High Court · (2014) 10 RAJ CK 0094
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 109, 110Constitution of India, 1950 — Article 133(1)(a)
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Rajasthan High Court judgments
44,813 judgments · page 812 of 2,241
High Courts13 Oct 2014
Kedar Nath Vs Poonam Chand
Rajasthan High Court · (2014) 10 RAJ CK 0080
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, 100
High Courts13 Oct 2014
Ballaram Vs Vaidh Pushkardutt Joshi
Rajasthan High Court · (2014) 4 WLN 549
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts13 Oct 2014Dismissed
Shyam Singh Vs Civil (J.D.), Hanumangarh and Others
Rajasthan High Court · (2015) 2 WLN 360
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, Order 7 Rule 14(3) — Constitution of India, 1950 - Article 227
High Courts13 Oct 2014Dismissed
Suganchand Vs Hansa Vaishnav and Others
Rajasthan High Court · (2015) 2 WLN 401
Constitution of India, 1950 - Article 227
High Courts13 Oct 2014
Subhash Chandra and Others Vs Raghunath Ji Maharaj Kabron Ka Mandir and Others
Rajasthan High Court · (2015) 2 WLN 38
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 — Article 227
High Courts10 Oct 2014
Suman Kanwar Vs Puran Mal
Rajasthan High Court · (2014) 4 WLN 556
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts10 Oct 2014
Keshav Dev Vs Ashok Kumar
Rajasthan High Court · (2014) 4 WLN 515
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 106
High Courts10 Oct 2014
Dinesh Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0133
Constitution of India, 1950 — Article 16
High Courts10 Oct 2014
Ranjeet Bafna Vs Kotak Mahindra Bank
Rajasthan High Court · (2015) 1 WLN 88
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Oct 2014
Sharwan Lal Kumawat Vs Ramji Lal Jakhotia
Rajasthan High Court · (2014) 10 RAJ CK 0083
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Oct 2014
Satyendra Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 539
High Courts10 Oct 2014Dismissed
Seema and Others Vs Mohd. Ali and Others
Rajasthan High Court · (2014) 10 RAJ CK 0065
Motor Vehicles Act, 1988 - Section 166, 173 — Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts10 Oct 2014Dismissed
Panday Minerals Private Limited and Others Vs Sanjay Sukhwal and Others
Rajasthan High Court · (2014) 10 RAJ CK 0063
Companies Act, 1956 - Section 108, 10F, 111 (4), 111(4) — Criminal Procedure Code, 1973 (CrPC) - Section 156(3)
High Courts10 Oct 2014Allowed
Niranjan Lal Data and Others Vs Ajay Data and Others
Rajasthan High Court · (2014) 10 RAJ CK 0060
Arbitration and Conciliation Act, 1996 - Section 11, 8
High Courts10 Oct 2014
Assistant Commercial Taxes Officer, Flying Squad-II Vs S.K. Traders
Rajasthan High Court · (2015) 81 VST 481
Rajasthan Value Added Tax Act, 2003 - Section 33
High Courts10 Oct 2014
Vinod Kumar Jain Vs Shri Pipaleshwar Mahadev Ji Mandir Trust
Rajasthan High Court · (2015) 1 WLN 193
Constitution of India, 1950 — Article 227
High Courts10 Oct 2014
Chanda Kunwar Vs State of Rajasthan
Rajasthan High Court · (2015) 1 LLJ 70 : (2015) 1 SCT 776
High Courts10 Oct 2014Allowed
Chanda Kunwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 145 FLR 173
High Courts10 Oct 2014
Sunita Vs National Insurance Co. Ltd.
Rajasthan High Court · (2014) 10 RAJ CK 0036
Motor Vehicles Act, 1988 — Section 166, 173, 173(1)