High Courts16 Oct 2014Dismissed
Jagdish Prasad and Others Vs Shanti Devi Panwar and Others
Rajasthan High Court · (2015) 2 WLN 423
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 — Constitution of India, 1950 - Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 811 of 2,241
High Courts16 Oct 2014Disposed off
Asu Singh Vs Raghuveer Dayal Meena and Others
Rajasthan High Court · (2015) 2 WLN 322
High Courts16 Oct 2014Allowed
Faizul Hasan Vs Rajasthan State Industrial Development and Investment Corporation Ltd. and Others
Rajasthan High Court · (2015) 2 CDR 855 : (2015) 4 RLW 3291
Criminal Procedure Code, 1973 (CrPC) - Section 164 — Gujarat Municipalities Act, 1963 - Section 253(1)
High Courts16 Oct 2014Disposed off
Dilbag Singh and Others Vs Kulveer Kaur and Others
Rajasthan High Court · (2015) 2 WLN 341
Rajasthan Tenancy Act, 1955 - Section 53, 88 — Succession Act, 1925 - Section 372
High Courts16 Oct 2014
Nathu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 5 FLT 53
High Courts16 Oct 2014Dismissed
Gulab Devi and Others Vs Moti Lal and Others
Rajasthan High Court · (2015) 2 WLN 104
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(o)
High Courts16 Oct 2014Disposed Off
Nathu Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 5 FLT 53
High Courts15 Oct 2014
Ram Lal Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 398
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 397, 414
High Courts15 Oct 2014
National Insurance Company Ltd. Vs Kamla Devi
Rajasthan High Court · (2015) 2 AnWR 441 : (2015) 2 WLN 90
Employees Compensation Act, 1923 — Section 22, 30
High Courts15 Oct 2014
J.K. Cement Works Vs Chhote Lal Partani
Rajasthan High Court · (2014) 4 WLN 361
Industrial Disputes Act, 1947 — Section 11A
High Courts15 Oct 2014
Aaskaran Vs Sushila Devi
Rajasthan High Court · (2015) 1 WLN 266
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts15 Oct 2014
Hansraj and Others Vs Baldev Singh and Others
Rajasthan High Court · (2015) 1 WLN 202
High Courts15 Oct 2014
ICICI Lombard General Insurance Company Ltd. Vs Amar Singh and Others
Rajasthan High Court · (2015) 2 WLN 35
Employees Compensation Act, 1923 — Section 30
High Courts14 Oct 2014
Vikas Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 313, 482Penal Code, 1860 (IPC) — Section 323, 324, 341
High Courts14 Oct 2014
Radha Agrawal Vs Krishna Sehgal
Rajasthan High Court · (2015) 1 WLN 344
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Oct 2014
Rakesh Kumar Meena Vs Manjeet Singh
Rajasthan High Court · (2014) 10 RAJ CK 0102
Constitution of India, 1950 — Article 226
High Courts14 Oct 2014Allowed
State of Rajasthan and Others Vs Mohan Lal Swami
Rajasthan High Court · (2015) LabIC 1559
Penal Code, 1860 (IPC) - Section 120-B, 409, 467, 468, 471 — Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19
High Courts14 Oct 2014Disposed off
Kajodi and Others Vs Rajasthan Wakf Tribunal and Others
Rajasthan High Court · (2014) 10 RAJ CK 0059
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 100, 96 — Rajasthan Land Revenue Act, 1956 - Section 91 — Wakf Act, 1995 - Section 33, 35, 4, 47, 47(2)
High Courts14 Oct 2014
Mahendra Shandilya Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 67
High Courts13 Oct 2014
Sambal Shikshan Sansthan Shivsinghpura Vs Addl. Civil Judge
Rajasthan High Court · (2014) 10 RAJ CK 0139
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17