High Courts30 Oct 2014

Abdul Wasi Vs Abdul Kadir

Rajasthan High Court · (2015) 2 CDR 688

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 9 Rule 9
High Courts29 Oct 2014

Virendra Singh Vs State of Rajasthan

Rajasthan High Court · (2014) 10 RAJ CK 0146

Constitution of India, 1950 — Article 166General Clauses Act, 1897 — Section 6Land Acquisition Act, 1894 — Section 11, 11(2), 24, 4, 5A
High Courts29 Oct 2014

Rajkumar Vs State of Rajasthan

Rajasthan High Court · (2014) 10 RAJ CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts29 Oct 2014

Gyanendra Singh Vs The Chairman

Rajasthan High Court · (2014) 10 RAJ CK 0001

Constitution of India, 1950 — Article 14, 38(1), 38(2), 39(d)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 3, 6A
High Courts28 Oct 2014

Chairman, Municipal Board Vs Takhatraj

Rajasthan High Court · (2015) 4 WLN 351

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 11, 100Rajasthan Land Revenue Act, 1956 — Section 91Rajasthan Tenancy Act, 1955 — Section 5(24)
High Courts28 Oct 2014

Sohan Singh Vs Avtar Singh

Rajasthan High Court · AIR 2015 Raj 1 : (2015) 4 WLN 287

Civil Procedure Code, 1908 (CPC) — Section 96Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12Specific Relief Act, 1963 — Section 20
High Courts28 Oct 2014

Kesha Ram Vs Mohanlal

Rajasthan High Court · (2014) 10 RAJ CK 0135

Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Land Revenue Act, 1956 — Section 91
High Courts28 Oct 2014

Heeralal Vs Tulsiram

Rajasthan High Court · (2014) 10 RAJ CK 0112

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, 100, 96