High Courts11 Nov 2014
Kishani Devi Vs Lal Nath
Rajasthan High Court · (2015) 1 WLN 196
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 807 of 2,241
High Courts11 Nov 2014
Tek Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RCR(Civil) 258 : (2015) 4 RCR(Criminal) 198
Negotiable Instruments Act, 1881 (NI) - Section 138 147
High Courts11 Nov 2014Dismissed
Trilok Chand Jain Vs Mohan Das Fatehpuria
Rajasthan High Court · (2015) 2 WLN 67
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1(3) 151Constitution of India, 1950 - Article 227
High Courts11 Nov 2014Dismissed
Ranveer Vs Additional District Collector, Churu and Others
Rajasthan High Court · (2015) 3 WLN 296
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120-B 420 465 468 471Rajasthan Panchayati Raj Act, 1994 - Section 97
High Courts10 Nov 2014
Union of India Vs Shri Ganesh Government Contractors and Rural Works
Rajasthan High Court · (2015) 1 CDR 180
Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 31(7)(b), 34Civil Procedure Code, 1908 (CPC) — Section 34, 47Constitution of India, 1950 — Article 227
High Courts10 Nov 2014
Toga Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0128
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 323, 341, 354A, 354A
High Courts10 Nov 2014
I.K. Bindra Vs Union of India
Rajasthan High Court · (2014) 11 RAJ CK 0094
Administrative Tribunals Act, 1985 — Section 21
High Courts10 Nov 2014
National Insurance Company Ltd. Vs Sarbati
Rajasthan High Court · (2014) 11 RAJ CK 0080
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 149(2)(a)(ii), 163A
High Courts10 Nov 2014Partly Allowed
Aasu and Others Vs State
Rajasthan High Court · (2014) 11 RAJ CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313 — Evidence Act, 1872 - Section 25 — Penal Code, 1860 (IPC) - Section 364-A, 420
High Courts10 Nov 2014Allowed
Hakamddin and Others Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313 — Evidence Act, 1872 - Section 25, 27 — Penal Code, 1860 (IPC) - Section 302, 392
High Courts10 Nov 2014Allowed
Rameshwar and Others Vs State of Raj.
Rajasthan High Court · (2014) 11 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(3), 313 — Evidence Act, 1872 - Section 25, 27, 9 — Penal Code, 1860 (IPC) - Section 120 B, 120(B), 120B, 364 A, 364(A)
High Courts10 Nov 2014Dismissed
Harish Chandra Vs Nemi Chand
Rajasthan High Court · (2014) 11 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Nov 2014Dismissed
Om Prakash Meena Vs Union of India and Others
Rajasthan High Court · (2014) 11 RAJ CK 0057
High Courts10 Nov 2014
Mohan Iron Depot Vs Assistant Commercial Taxes Officer, Ward-1
Rajasthan High Court · (2015) 78 VST 445
High Courts10 Nov 2014
Alpana Sharma Vs The State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 464, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23Penal Code, 1860 (IPC) — Section 109, 376(2)(d)(f)(k)(l)
High Courts10 Nov 2014
Wasim Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts05 Nov 2014
Mukesh Vs The State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 311, 319, 439Penal Code, 1860 (IPC) — Section 120B, 307, 317, 354, 363Protection of Children From Sexual Offences Act, 2012 — Section 6
High Courts03 Nov 2014
Khandelwal Construction Co. Vs Commissioner Customs and Central Excise
Rajasthan High Court · (2015) 37 STR 989
Finance Act, 1994 — Section 54, 65, 73(1)