High Courts13 Nov 2014
Sunita Verma Vs Anial Marwal
Rajasthan High Court · (2015) 1 WLN 371
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25, 27
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 806 of 2,241
High Courts13 Nov 2014
Kalpana Lodha Vs Jitendra Singh and Others
Rajasthan High Court · (2015) 2 WLN 25
Evidence Act, 1872 — Section 45
High Courts13 Nov 2014
Manoj Jain and Others Vs Sita Ram and Others
Rajasthan High Court · (2015) 3 ACC 411 : (2015) 2 CDR 626 : (2015) 3 RLW 2277
High Courts13 Nov 2014
State of Rajasthan Vs Zahiruddin
Rajasthan High Court · (2015) 1 CDR 480
Constitution of India, 1950 — Article 14, 141, 16, 226, 309Industrial Disputes Act, 1947 — Section 10
High Courts12 Nov 2014
Bhagwan Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 12
Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376(D)
High Courts12 Nov 2014
T.C. Gupta Vs Union of India Union of India Vs T.C. Gupta
Rajasthan High Court · (2014) 11 RAJ CK 0111
High Courts12 Nov 2014
Bhawana Vs Chandmal
Rajasthan High Court · (2015) 1 CDR 444 : (2015) 1 WLN 481
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 227Rajasthan Stamp Act, 1998 — Section 2(xi), 37, 39, 41, 42
High Courts12 Nov 2014
Munni Devi Goyal Vs Ambika Mill Store
Rajasthan High Court · (2015) 2 WLN 318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 27(b), Order 6 Rule 17
High Courts12 Nov 2014
Champa Lal Vs Ajmer Vidhyut Vitaran Nigam Ltd.
Rajasthan High Court · (2014) 11 RAJ CK 0092
High Courts12 Nov 2014
Prem Singh Vs Narendra Singh
Rajasthan High Court · (2014) 11 RAJ CK 0091
Constitution of India, 1950 — Article 226, 227Rajasthan Municipalities Act, 2009 — Section 11, 24(xvii), 31, 31(d)(iv)
High Courts12 Nov 2014
J.R. Dhaka Vs Ganptati Enterprises
Rajasthan High Court · (2014) 11 RAJ CK 0084
Contempt of Courts Act, 1971 — Section 12, 2(b), 2(c)
High Courts12 Nov 2014Partly Allowed
Bhike Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 437
Rajasthan Municipalities Act, 2009 - Section 312
High Courts12 Nov 2014Allowed
Haja Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 396
Penal Code, 1860 (IPC) - Section 109, 147, 149, 427, 447 — Rajasthan Panchayati Raj Act, 1994 - Section 38, 38(4)
High Courts12 Nov 2014Dismissed
Om Prakash Vs Bheru Ram and Others
Rajasthan High Court · (2015) 2 WLN 373
High Courts12 Nov 2014Allowed
Vimla Devi Vs National Insurance Company Limited
Rajasthan High Court · (2015) 2 WLN 418
Legal Services Authorities Act, 1987 - Section 22C
High Courts12 Nov 2014Dismissed
Surendra Bahadur Singh Vs Kapil Soni and Others
Rajasthan High Court · (2015) 2 WLN 287
Constitution of India, 1950 - Article 227 — Evidence Act, 1872 - Section 65
High Courts12 Nov 2014
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate (P) Ltd.
Rajasthan High Court · (2015) 275 CTR 533
Income Tax Act, 1961 — Section 139, 139(8), 154, 156, 215
High Courts12 Nov 2014
Panwar Trading Corporation Vs State of Rajasthan
Rajasthan High Court · (2015) 81 VST 228 : (2015) 1 WLN 14
Central Sales Tax Act, 1956 — Section 8(1)Constitution of India, 1950 — Article 14, 19(1)(g), 300AFinance Act, 2011 — Section 2(17), 2(33), 3, 5, 7(iii)
High Courts11 Nov 2014
Yogendra Mundra Vs ICICI Bank Limited
Rajasthan High Court · (2015) 1 CDR 440
Banking Regulation Act, 1949 — Section 5(c)(a)Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Heera Vs Mangi Lal
Rajasthan High Court · (2015) 1 CDR 423 : (2015) 2 WLN 96
Civil Procedure Code, 1908 (CPC) — Section 34, 96