High Courts03 Nov 2014
Shiv Narain Vs State
Rajasthan High Court · (2014) 11 RAJ CK 0082
Penal Code, 1860 (IPC) — Section 376(2)(B)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 808 of 2,241
High Courts03 Nov 2014
Badri Bai and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 1 WLN 507
Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 188, 53, 88, 89, 91
High Courts03 Nov 2014Disposed off
Amar Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 109
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Nov 2014Allowed
Munni Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 108
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 14 14(4) 19 19B
High Courts31 Oct 2014
State of Raj. Vs Sanjay Rana
Rajasthan High Court · (2014) 10 RAJ CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(iii)Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts31 Oct 2014
Pradesh Janta Jal Yojna Shramik Union Vs The State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0091
Minimum Wages Act, 1948 — Section 2(e), 2(g), 2(i), 20(2)
High Courts31 Oct 2014
Abdul Hamid and Others Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 693
Arms Act, 1959 — Section 25, 7Criminal Procedure Code, 1973 (CrPC) — Section 312, 313Foreigners Act, 1946 — Section 14
High Courts31 Oct 2014Dismissed
Banne Singh Rajput and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 110
Rajasthan Panchayati Raj Act, 1994 - Section 101 101(6)
High Courts31 Oct 2014Dismissed
Shibani Choudhary (Mann) Vs Ravindra Choudhary
Rajasthan High Court · (2015) 2 WLN 99
Constitution of India, 1950 - Article 226 227
High Courts31 Oct 2014
Ramswaroop Vs Prabhu
Rajasthan High Court · (2015) 1 WLN 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts30 Oct 2014
Tulsa Ram Saharan Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 160
High Courts30 Oct 2014
Dilip Ashar Stone Company Vs Ratan Lal
Rajasthan High Court · (2015) 1 ACC 347 : (2015) 2 AnWR 461 : (2015) 2 WLN 5
Workmens Compensation Act, 1923 — Section 22, 30, 4(1)(c)(ii)
High Courts30 Oct 2014
Madan Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 173(2), 173(8), 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts30 Oct 2014
Vivekanand Memorial Public School Vs The Regional Provident Fund Commissioner
Rajasthan High Court · (2015) 147 FLR 979 : (2016) LLR 192
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7APrevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts30 Oct 2014
Hanuman Prasad Vyas Vs State
Rajasthan High Court · (2015) 1 CDR 135 : (2015) LabIC 1076 : (2015) 1 SCT 548
Constitution of India, 1950 — Article 14, 16, 309
High Courts30 Oct 2014Dismissed
Sadhna and Others Vs Chandrakanta and Others
Rajasthan High Court · (2014) 10 RAJ CK 0061
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts30 Oct 2014
Deepak Sharma Vs Dauji Sharma and Others
Rajasthan High Court · (2015) 1 WLN 326
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts30 Oct 2014
I.C.I.C.I. Lombard General Insurance Co. Ltd. Vs Khatudi and Others
Rajasthan High Court · (2015) 144 FLR 212
Workmens Compensation Act, 1923 — Section 10, 22
High Courts30 Oct 2014
Prosafe International Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2015) 316 ELT 34
High Courts30 Oct 2014
Kumari Avanee and Others Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (2015) 1 WLN 523
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 36(5), 68(5), 80, 84, 86