Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 19Rajasthan Land Revenue Act, 1956 — Section 261, 90A, 90ARajasthan Tenancy Act, 1955 — Section 177

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High Courts14 Nov 2014

Manohar Lal Vs The Board of Revenue

Rajasthan High Court · (2015) 1 WLN 487

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 4, 11Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 188, 53

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High Courts14 Nov 2014

K.C. Saraswat Vs The C.A.T.

Rajasthan High Court · (2014) 11 RAJ CK 0077

Constitution of India, 1950 — Article 14, 16

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High Courts14 Nov 2014Disposed off

Saeed Shah and Others Vs Irfaan and Others

Rajasthan High Court · (2014) 11 RAJ CK 0065

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11

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High Courts14 Nov 2014

Vimal Singhvi Vs Assistant Commissioner of Income Tax

Rajasthan High Court · (2015) 273 CTR 332 : (2015) 370 ITR 275

Income Tax Act, 1961 — Section 131, 145(3), 2(14), 2(14)(iii), 260ARajasthan Land Revenue Act, 1956 — Section 90A

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High Courts14 Nov 2014

Rohtash Vs State of Rajasthan

Rajasthan High Court · (2015) CriLJ 925

Rajasthan Forest Act, 1953 — Section 52, 53, 55

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High Courts14 Nov 2014

Dharmpal Jat Vs State of Rajasthan

Rajasthan High Court · (2015) 1 RLW 791

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts14 Nov 2014Partly Allowed

S.N. Derashri Vs State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 6

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High Courts14 Nov 2014Dismissed

National Insurance Co. Ltd. Vs Charan Vljay and Others

Rajasthan High Court · (2015) 3 RLW 2518

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High Courts13 Nov 2014

Prabhu Puri Vs State of Rajasthan

Rajasthan High Court · (2014) 11 RAJ CK 0078

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482

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High Courts13 Nov 2014

Ashok Kumar Vs State of Rajasthan

Rajasthan High Court · (2014) 11 RAJ CK 0075

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