High Courts09 Oct 2014
State of Rajasthan Vs Green Touch Developers Private Ltd.
Rajasthan High Court · (2014) 10 RAJ CK 0119
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 813 of 2,241
High Courts09 Oct 2014
LRs. of Birdhichand Vs Jeevanmal LRs. of Navratanmal Vs LRs. of Birdhichand
Rajasthan High Court · (2015) 4 RLW 2757 : (2015) 4 WLN 269
Evidence Act, 1872 — Section 101
High Courts09 Oct 2014
Gopi Nath Trading Co. Vs Vinod Kumar Gupta
Rajasthan High Court · (2014) 4 WLN 363
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Oct 2014
Ganeshi Devi Vs R. Venkateshwaran Suwa Devi Vs G.S. Sandhu
Rajasthan High Court · (2014) 10 RAJ CK 0095
High Courts09 Oct 2014
Anil Kumar Vs Ashok Kumar
Rajasthan High Court · AIR 2015 Raj 16 : (2015) 4 WLN 397
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 12 Rule 6, 96Evidence Act, 1872 — Section 58Hindu Adoptions and Maintenance Act, 1956 — Section 10(iv), 11(iii), 11(iv), 16, 5
High Courts09 Oct 2014
Ram Gopal Vs Manohar Lal
Rajasthan High Court · (2014) 10 RAJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Oct 2014Dismissed
Ramchandra Vs Jagdish Alia Lala
Rajasthan High Court · (2015) 2 WLN 385
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 151 — Constitution of India, 1950 - Article 227
High Courts09 Oct 2014Dismissed
Ramswaroop Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 388
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 151 — Constitution of India, 1950 - Article 227
High Courts09 Oct 2014
Iqbal Singh and Others Vs Harbans Kaur and Others
Rajasthan High Court · (2015) 1 CDR 401 : (2015) 4 RLW 3081
High Courts09 Oct 2014
Jitendra Kumar Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 570 : (2015) LabIC 1405 : (2015) 4 RLW 3344
Constitution of India, 1950 — Article 309
High Courts09 Oct 2014Allowed
Kulvindra Kaur Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 3 SCT 424
Road Transport Corporations Act, 1950 - Section 45
High Courts09 Oct 2014Dismissed
Surendra Kumari Vs Roshanlal
Rajasthan High Court · (2015) 3 WLN 109
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 54, Order 21 Rule 57, Order 21 Rule 58, Order 41 Rule 22 64Transfer of Property Act, 1882 - Section 52
High Courts08 Oct 2014
Kisan Filling Station Vs Indian Oil Corporation Limited
Rajasthan High Court · (2015) 1 CDR 8
Constitution of India, 1950 — Article 14, 19Standards of Weights and Measures Act, 1976 — Section 3
High Courts08 Oct 2014Dismissed
Ramniwas Vs State of Rajasthan
Rajasthan High Court · (2014) 10 RAJ CK 0126
Constitution of India, 1950 — Article 226
High Courts08 Oct 2014
Santaro Devi Vs The State Transport Appellate Tribunal
Rajasthan High Court · (2014) 10 RAJ CK 0086
Motor Vehicles Act, 1988 — Section 89
High Courts08 Oct 2014Dismissed
Hari Singh and Others Vs Raju Singh and Others
Rajasthan High Court · (2015) 2 WLN 526
Constitution of India, 1950 - Article 227 — Rajasthan Land Revenue Act, 1956 - Section 91
High Courts08 Oct 2014Dismissed
Kamal Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2014) 10 RAJ CK 0066
Rajasthan Tenancy Act, 1955 - Section 42, 42(b)
High Courts08 Oct 2014Dismissed
Mahesh Chandra Dixit and Others Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2014) 10 RAJ CK 0064
High Courts08 Oct 2014Allowed
Brahammanand Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 10 RAJ CK 0057
Constitution of India, 1950 - Article 310(1), 311, 311(2) — General Clauses Act, 1897 - Section 16 — Government of India Act, 1935 - Section 240 — Rajasthan Municipalities Act, 2009 - Section 9 — Uttar Pradesh Municipalities Act, 1916 - Section 47-A, 87-A