High Courts30 Sept 2014Dismissed
Bulli Devi Vs Suraj Bhan
Rajasthan High Court · (2014) 09 RAJ CK 0082
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 8 Rule 6A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 816 of 2,241
High Courts30 Sept 2014Dismissed
Subita and Others Vs Ram Singh and Others
Rajasthan High Court · (2014) 09 RAJ CK 0035
Employees Compensation Act, 1923 - Section 2(n), 22, 30, 4, 4A
High Courts30 Sept 2014
Oriental Insurance Company Ltd. Vs Dhapa Devi
Rajasthan High Court · (2015) 144 FLR 977 : (2014) 4 LLN 795
Workmens Compensation Act, 1923 — Section 30
High Courts29 Sept 2014
Dwarka Prakash Swami Vs The State of Rajasthan
Rajasthan High Court · (2014) 4 WLN 558
Land Acquisition Act, 1894 — Section 4, 6
High Courts29 Sept 2014Partly Allowed
Ramkumar Vs Ram Kumar Murarka
Rajasthan High Court · (2014) 09 RAJ CK 0071
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 Sept 2014Partly Allowed
The Union of India Vs Chandra Shekhar
Rajasthan High Court · (2014) 09 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100, 80
High Courts29 Sept 2014Allowed
Suman and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 09 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482 — Hindu Marriage Act, 1955 - Section 13, 9 — Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts26 Sept 2014Dismissed
Lokendra Vs Central Bureau of Investigation Situ Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 307
High Courts26 Sept 2014Disposed Off
Niranjan Lal Sharma Vs State of Raj.
Rajasthan High Court · (2014) 09 RAJ CK 0115
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts26 Sept 2014Dismissed
Managing Committee,Bhartiya Shiksha Prachar Samiti Vs Bhoopal Singh Babel
Rajasthan High Court · (2014) 09 RAJ CK 0112
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Suits Valuation Act, 1887 — Section 11, 11(1)(b)
High Courts26 Sept 2014Dismissed
Barkat Ali Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0092
Constitution of India, 1950 — Article 226, 226(3)
High Courts26 Sept 2014Disposed Off
Asrar Ahmed Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0075
Constitution of India, 1950 — Article 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 24(4), 24(5)
High Courts26 Sept 2014
Aalok Khanna Vs Rajdarshan Hotel Pvt. Ltd.
Rajasthan High Court · (2015) 1 CDR 166
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts26 Sept 2014
The New India Assurance Co. Ltd. Vs Kamla Devi
Rajasthan High Court · (2014) 09 RAJ CK 0032
Motor Vehicles Act, 1988 — Section 163A
High Courts26 Sept 2014
Surendra Kumar and Others Vs Abdul Raheem and Others
Rajasthan High Court · (2015) 1 RCR(Rent) 555 : (2015) 1 WLN 501
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9Constitution of India, 1950 — Article 227
High Courts24 Sept 2014Disposed Off
Anuj Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0109
High Courts24 Sept 2014Disposed Off
Anil Kumar Arya Vs R.S.M.M. Ltd.
Rajasthan High Court · (2014) 09 RAJ CK 0096
High Courts24 Sept 2014
Sajid Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 120-B, 406, 420, 467
High Courts24 Sept 2014Dismissed
Roshan Lal Salvi Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0089
High Courts24 Sept 2014Dismissed
Deepak Kumar Mathur Vs State (Urban Development)
Rajasthan High Court · (2015) 2 CDR 558 : (2015) 3 RLW 2501
Constitution of India, 1950 — Article 12, 14, 226