High Courts17 Sept 2014Disposed Off
Vijay Prakash Piplani Vs B.L. Sharma
Rajasthan High Court · (2014) 09 RAJ CK 0093
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 819 of 2,241
High Courts17 Sept 2014
Mukesh Kumar Vs Addl. District Judge No. 1
Rajasthan High Court · (2014) 4 WLN 429
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5
High Courts17 Sept 2014Dismissed
Maya Devi Vs Mahesh Chandra Sharma
Rajasthan High Court · (2014) 4 WLN 452
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)
High Courts17 Sept 2014
Uddhav Das Arora Vs Addl. Civil Judge (Sr. Division) No. 1
Rajasthan High Court · (2014) 4 WLN 518
Evidence Act, 1872 — Section 138, 6
High Courts17 Sept 2014
Assistant Commercial Taxes Officer Vs Radhey Sales Corporation
Rajasthan High Court · (2014) 09 RAJ CK 0026
High Courts17 Sept 2014Disposed Off
Jagdish Prasad Bishnoi Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0023
High Courts17 Sept 2014Dismissed
Neeru Devi and Others Vs Ram Nath and Others
Rajasthan High Court · (2014) 09 RAJ CK 0016
Employees Compensation Act, 1923 - Section 21, 30
High Courts16 Sept 2014
Vipin Kumar Vs Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University
Rajasthan High Court · (2015) 1 CDR 122 : (2015) 1 SCT 586
High Courts16 Sept 2014Allowed
Kishna Devi Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0097
High Courts16 Sept 2014Dismissed
Sarvani Vs Municipal Board
Rajasthan High Court · (2014) 143 FLR 709 : (2015) 1 LLJ 497
Industrial Disputes Act, 1947 — Section 25-F, 33-C(2)
High Courts16 Sept 2014Disposed Off
Karan Singh Tak Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0057
High Courts16 Sept 2014
Sundaram Vs Pappu
Rajasthan High Court · (2014) 4 WLN 222
Employees Compensation Act, 1923 — Section 12
High Courts16 Sept 2014Dismissed
Paan Bai Vs UOI
Rajasthan High Court · (2014) 09 RAJ CK 0025
Constitution of India, 1950 — Article 227
High Courts16 Sept 2014Allowed
Premsukh Somani Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0022
High Courts16 Sept 2014Dismissed
Felli and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 09 RAJ CK 0017
Constitution of India, 1950 - Article 226, 227 — Criminal Procedure Code, 1973 (CrPC) - Section 107, 116(3) — Rajasthan Tenancy Act, 1955 - Section 188
High Courts16 Sept 2014
Ajay Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 770 : (2015) 1 RLW 843
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34Probation of Offenders Act, 1958 — Section 12, 4, 5
High Courts15 Sept 2014
Santosh Kumar Vs Murti Mandir Sri Nyamaji
Rajasthan High Court · (2014) 4 WLN 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts15 Sept 2014Allowed
Atul Kuchhal Vs Hem Ram
Rajasthan High Court · (2014) 09 RAJ CK 0100
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Sept 2014Dismissed
Someshwar Harsh Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0091
National Council for Teacher Education Act, 1993 — Section 12(d), 32(2)(d)(i)
High Courts15 Sept 2014Disposed Off
Govind Singh Rajpurohit Vs State of Rajasthan
Rajasthan High Court · (2014) 09 RAJ CK 0060