High Courts19 Aug 2014
Punsumi Engineers Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2015) 273 CTR 76 : (2014) 369 ITR 150
Income Tax Act, 1961 — Section 131, 271(1)(c), 275(1)(a), 35AB
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Rajasthan High Court judgments
44,813 judgments · page 824 of 2,241
High Courts19 Aug 2014
Tata Sky Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 82 VST 538
Constitution of India, 1950 - Article 19(1)(g) 246(1) 286Delhi Entertainments and Betting Tax Act, 1996 - Section 7Punjab Entertainments Duty Act, 1955 - Section 3(3C)
High Courts18 Aug 2014
Commissioner of Income Vs Gopi Ram Choudhary
Rajasthan High Court · (2014) 369 ITR 355
Income Tax Act, 1961 — Section 139, 148, 260-A, 54B, 54F
High Courts18 Aug 2014
Commissioner of Income Vs Vijay Vargiya Vani Charitable Trust
Rajasthan High Court · (2014) 271 CTR 698 : (2014) 369 ITR 360 : (2015) 232 TAXMAN 340
Income Tax Act, 1961 — Section 12AA, 12AA(3), 260-A
High Courts18 Aug 2014Dismissed
Ajay Jain Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0069
High Courts18 Aug 2014Allowed
Raghuveer Singh Vs State of Raj.
Rajasthan High Court · (2014) 08 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts18 Aug 2014
The Assistant Commissioner Vs Honda Siel Power Products Ltd.
Rajasthan High Court · (2014) 76 VST 125
Central Sales Tax Act, 1956 — Section 8(2A)
High Courts18 Aug 2014Allowed
Ghisa Nath Vs State of Rajasthan
Rajasthan High Court · (2015) 2 Crimes 54 : (2015) 2 WLN 162
Constitution of India, 1950 - Article 20 — Criminal Procedure Code, 1973 (CrPC) - Section 439 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 67, 8
High Courts18 Aug 2014
Commissioner of Income Tax Vs Gupta, K.N. Construction Co.
Rajasthan High Court · (2015) 371 ITR 325
Income Tax Act, 1961 — Section 13, 145, 145(3), 260A
High Courts14 Aug 2014Dismissed
People Union for Civil Liberties Vs The State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0071
High Courts14 Aug 2014Dismissed
G.M. Chhattani Vs Union of India
Rajasthan High Court · (2014) 08 RAJ CK 0064
High Courts14 Aug 2014Disposed Off
Rakesh Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (2014) 08 RAJ CK 0035
High Courts13 Aug 2014Allowed
Madhavi Bhatnagar Vs Rajasthan Public Service Commission
Rajasthan High Court · (2014) LabIC 4460
High Courts13 Aug 2014
Vinita Nair Vs Registrar, University of Rajasthan
Rajasthan High Court · (2015) 1 CDR 90 : (2015) LabIC 811
Constitution of India, 1950 — Article 15, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 34, 36, 39
High Courts13 Aug 2014Dismissed
Bar Association Vs State of Rajasthan Deokinadan Sharma Vs The Urban Improvement Trust
Rajasthan High Court · (2014) 08 RAJ CK 0022
High Courts13 Aug 2014
Commissioner of Income Tax Vs Samtel Glass Ltd.
Rajasthan High Court · (2014) 271 CTR 581 : (2014) 369 ITR 392
Income Tax Act, 1961 — Section 194C, 194J, 201, 201(1A), 9(1)(vii)
High Courts12 Aug 2014
State of Rajasthan Vs Sanjeev Kumar Sharma
Rajasthan High Court · (2014) 4 WLN 335
High Courts12 Aug 2014Dismissed
K.L. Meena Vs Union of India
Rajasthan High Court · (2014) 08 RAJ CK 0056
Constitution of India, 1950 — Article 14
High Courts12 Aug 2014Disposed off
Kaluwa Vs State of Raj. and Others
Rajasthan High Court · (2015) 2 RLW 1702
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 173, 190 — Penal Code, 1860 (IPC) - Section 323, 341, 420, 467, 468 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)