High Courts30 Jun 2014

Ram Chandra Vs Banwari Lal

Rajasthan High Court · AIR 2014 Raj 144

Civil Procedure Code, 1908 (CPC) — Section 96Hindu Adoptions and Maintenance Act, 1956 — Section 16Hindu Succession Act, 1956 — Section 8
High Courts20 Jun 2014Allowed

Ramlal Vs State of Rajasthan

Rajasthan High Court · (2015) 2 Crimes 726 : (2014) 4 WLN 142 : (2014) 3 WLN 461

Constitution of India, 1950 — Article 39, 45, 47Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 54
High Courts11 Jun 2014Dismissed

Rajesh Agarwal Vs Divisional Commissioner and Others

Rajasthan High Court · (2014) 06 RAJ CK 0008

Civil Procedure Code, 1908 (CPC) - Section 64 — Kerala Land Reforms Act, 1963 - Section 85(7) — Land Acquisition Act, 1894 - Section 11, 4(1), 48, 48(1), 5A — Rajasthan Land Revenue Act, 1956 - Section 23, 23(2), 24, 26, 90B — Rajasthan Lands (Restrictions on Transfer) Act, 1976 - Section 11, 3, 4, 4(1), 5 — Rajasthan Tenancy Act, 1955 - Section 42
High Courts09 Jun 2014Disposed Off

Ranveer Singh Meel Vs State of Rajasthan

Rajasthan High Court · (2014) 06 RAJ CK 0016

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173(8), 200Penal Code, 1860 (IPC) — Section 366