High Courts27 May 2014Disposed Off
Praveen Kumar Bhadru and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0099
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 837 of 2,241
High Courts27 May 2014Dismissed
Tilok Ram Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 2280 : (2015) 2 Crimes 664
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313, 319, 482 — Evidence Act, 1872 - Section 145 — Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 341
High Courts26 May 2014Dismissed
Mukesh Suthar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0196
High Courts26 May 2014Disposed Off
Rasik Trivedi Vs Nilam Gandhi
Rajasthan High Court · (2014) 3 WLN 274
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts26 May 2014
Sabir Vs Abdul Karim
Rajasthan High Court · (2014) 3 CDR 1713
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(4)
High Courts26 May 2014Disposed Off
Sita Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0132
High Courts26 May 2014Disposed Off
Narendra Singh Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0125
High Courts26 May 2014Disposed Off
Govind Das Vaishnav and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0097
High Courts26 May 2014
Sarvodaya Suitings Ltd. Vs Union of India
Rajasthan High Court · (2015) 37 STR 714
High Courts23 May 2014Dismissed
Karamjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 152 : (2014) 3 WLN 447
Rajasthan Panchayati Raj Act, 1994 — Section 89, 97
High Courts23 May 2014
Anil Kumar Anand Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 4522
Constitution of India, 1950 — Article 226
High Courts23 May 2014
Dinesh Kumar Sharma and Others Vs State of Rajasthan and Others Surendra Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0204
Constitution of India, 1950 — Article 14, 16, 16(4), 21, 226
High Courts23 May 2014Disposed Off
Ram Pratap Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0169
High Courts23 May 2014Dismissed
Abdul Aziz Gauri Vs State of Rajasthan and Others
Rajasthan High Court · (2014) CriLJ 3841 : (2014) 4 RCR(Criminal) 185 : (2014) 3 RLW 2611
Constitution of India, 1950 — Article 226, 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 155, 156Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 7
High Courts23 May 2014
Sharma Trading Company Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1878
High Courts23 May 2014
Radha Kishan Vs Radha Devi
Rajasthan High Court · (2014) 3 CDR 1585
Civil Procedure Code, 1908 (CPC) — Section 100General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106, 106(4)
High Courts23 May 2014Allowed
Ramji Lal Parashar and Others Vs Vimla Devi and Others
Rajasthan High Court · (2014) 05 RAJ CK 0087
Constitution of India, 1950 - Article 300A — Hindu Succession Act, 1956 - Section 6, 8 — Transfer of Property Act, 1882 - Section 52
High Courts23 May 2014Allowed
Sanwar Lal Vs Ajmer Vidut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2014) 05 RAJ CK 0068
Constitution of India, 1950 - Article 14, 21
High Courts23 May 2014Allowed
Prem Narain Asawa and Others Vs Shridhar and Others
Rajasthan High Court · (2014) 05 RAJ CK 0056
Civil Procedure Code, 1908 (CPC) - Section 151 — Trusts Act, 1882 - Section 48