High Courts05 May 2014Dismissed
The Oriental Insurance Co. Ltd. Vs Lad Bai and Others
Rajasthan High Court · (2014) 05 RAJ CK 0228
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 847 of 2,241
High Courts05 May 2014Dismissed
Shivdayal Vs Arjun (Since Dead) through his L.Rs. and Others
Rajasthan High Court · (2014) 05 RAJ CK 0226
High Courts05 May 2014Dismissed
Smt. Radha Devi Vs The Hindustan Petroleum Corporation Limited and Another
Rajasthan High Court · (2014) 05 RAJ CK 0220
High Courts05 May 2014Dismissed
Smt. Anita Choudhary Vs The Bharat Petroleum Corporation Limited and Others
Rajasthan High Court · (2015) 1 CDR 149
High Courts05 May 2014Disposed Off
Kamal Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0216
High Courts05 May 2014Dismissed
Dilip Dave Vs Assistant Registrar, Cooperative Societies and Others
Rajasthan High Court · (2014) 05 RAJ CK 0183
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts05 May 2014Disposed Off
Dharmendra Jain and 6 Ors. Vs State of Rajasthan and Others Dr. Dilip Singh Parmar and 3 Ors. Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1900 : (2015) 3 RLW 1825 : (2014) 4 SCT 400 : (2015) 1 SLJ 332
Contract Act, 1872 — Section 72
High Courts05 May 2014Dismissed
Surjeet Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0179
Constitution of India, 1950 — Article 226
High Courts05 May 2014Dismissed
Permanand and Others Vs Union of India and Others
Rajasthan High Court · (2014) 05 RAJ CK 0178
Constitution of India, 1950 — Article 14, 16, 227
High Courts05 May 2014Allowed
Chhagan Lal Soni Vs Mahesh Chand
Rajasthan High Court · (2014) 05 RAJ CK 0172
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 May 2014Disposed Off
Pehap Singh Vs State of Rajathan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0162
High Courts05 May 2014Dismissed
Smt. Suman @ Ragini Vs Rohit Kumar Alariya
Rajasthan High Court · (2014) 05 RAJ CK 0158
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts05 May 2014Dismissed
Nihala Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0157
High Courts05 May 2014Dismissed
Nasir Vs Rais Khan and Another
Rajasthan High Court · (2014) 05 RAJ CK 0149
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 May 2014Dismissed
Tarachand Vs Narain and Others
Rajasthan High Court · (2014) 05 RAJ CK 0110
Evidence Act, 1872 — Section 101
High Courts05 May 2014Dismissed
Kishan Gopal Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0107
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts02 May 2014Disposed Off
Ajay Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 05 RAJ CK 0249
High Courts02 May 2014Allowed
Rajendra Singh Vs Union of India and Others
Rajasthan High Court · (2014) 05 RAJ CK 0248
High Courts02 May 2014
Jaipur Spinning and Weaving Mills Vs The Podar Mills and Others
Rajasthan High Court · (2014) 05 RAJ CK 0236
Companies Act, 1956 — Section 446(2)(d), 456, 457, 460(4)
High Courts02 May 2014Dismissed
Ishwar Lal Saini Vs JVVNL and Others
Rajasthan High Court · (2014) 05 RAJ CK 0229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10