High Courts27 Mar 2014

Sushil Kumar Vs Union of India

Rajasthan High Court · (2014) LabIC 3112

Border Security Force Act, 1968 — Section 113, 117, 117(1), 117(2), 21(4)Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2), 7
High Courts27 Mar 2014Allowed

Shyam Lal Vs U.O.I.

Rajasthan High Court · (2014) 3 CDR 1460 : (2014) 142 FLR 129 : (2014) 4 RLW 3467 : (2014) 3 SCT 250

Central Reserve Police Force Act, 1949 — Section 10, 11(1), 12(1), 9Constitution of India, 1950 — Article 20(2), 226
High Courts26 Mar 2014

Shakuntala Vs Kamal Singh

Rajasthan High Court · (2014) 4 WLN 313

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1A, Order 43 Rule 1A(2)Legal Services Authorities Act, 1987 — Section 21(2)Transfer of Property Act, 1882 — Section 52
High Courts26 Mar 2014Allowed

Prabhudayal Vishnoi Vs State of Rajasthan

Rajasthan High Court · (2014) 3 CDR 1526

Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 142, 149, 294, 323, 325
High Courts26 Mar 2014

Commissioner of Income Tax Vs Maharao Bhim Singh

Rajasthan High Court · (2014) 268 CTR 369 : (2014) 365 ITR 485

Constitution of India, 1950 — Article 136, 291, 362, 363A, 366Income Tax Act, 1961 — Section 10, 10(19A), 2(2), 22, 23Wealth Tax Act, 1957 — Section 2(e), 5(1), 5(1)(iii)
High Courts26 Mar 2014Dismissed

Umrao Devi and Others Vs Hulas Mal and Others

Rajasthan High Court · (2015) 2 WLN 267

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 31, Order 7 Rule 7 — Evidence Act, 1872 - Section 68 — Guardians and Wards Act, 1890 - Section 10, 16 — Hindu Succession Act, 1956 - Section 12, 13, 14, 14(1), 15 — Succession Act, 1925 - Section 63
High Courts26 Mar 2014Allowed

Babu Lal Pareek Vs Aruna Pareek

Rajasthan High Court · (2015) 1 WLN 90

Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 107 116 439Dowry Prohibition Act, 1961 - Section 4