High Courts14 Mar 2014Dismissed
Chaina Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 4 RLW 3609 : (2014) 2 WLN 371
Constitution of India, 1950 — Article 226Partnership Act, 1932 — Section 12, 12(a), 19, 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 861 of 2,241
High Courts14 Mar 2014Allowed
Ratanlal Gupta Vs Ramvtar and Others
Rajasthan High Court · (2014) 03 RAJ CK 0079
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 10
High Courts14 Mar 2014
Vimal Kumar Vs Bishanlal
Rajasthan High Court · (2014) 4 WLN 290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 Mar 2014
Mahendra Kumar Agarwal Vs Additional District and Sessions Judge
Rajasthan High Court · (2014) 4 WLN 296
High Courts14 Mar 2014Disposed off
Jitendra Kumar Soni Vs Ranjita Soni
Rajasthan High Court · (2015) 2 CDR 881
Criminal Procedure Code, 1973 (CrPC) - Section 125 — Hindu Marriage Act, 1955 - Section 13, 24, 28
High Courts14 Mar 2014
Ramji Lal Saini and Others Vs Shahjad Khan and Others
Rajasthan High Court · (2014) 03 RAJ CK 0047
Motor Vehicles Act, 1988 — Section 133, 149, 166, 170, 173
High Courts14 Mar 2014
Kamal Singh Choudhary and Others Vs Sher Singh and Others
Rajasthan High Court · (2014) 03 RAJ CK 0046
Motor Vehicles Act, 1988 — Section 173
High Courts14 Mar 2014Allowed
Manohar Lal and Others Vs Jagdish and Others
Rajasthan High Court · (2014) 03 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 5, Order 14 Rule XIV
High Courts14 Mar 2014
Mausmi and Others Vs Ram Dayal and Others
Rajasthan High Court · (2014) 03 RAJ CK 0020
Motor Vehicles Act, 1988 — Section 133, 173
High Courts13 Mar 2014Dismissed
Akeel Ahmed Vs Bachchu
Rajasthan High Court · (2015) 1 RLW 13 : (2014) 2 WLN 425
Civil Procedure Code, 1908 (CPC) — Section 115, 148Specific Relief Act, 1963 — Section 28
High Courts13 Mar 2014
Babu Lal Vs State
Rajasthan High Court · (2014) 4 RLW 3670
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 109, 302, 304, 341, 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts13 Mar 2014Disposed Off
Damodar Prasad Meena Vs State of Rajasthan
Rajasthan High Court · (2014) 3 LLJ 316
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts13 Mar 2014
Shri Ram Trading Vs Khuma and Others
Rajasthan High Court · (2015) 3 ACC 84 : (2015) ACJ 570
High Courts13 Mar 2014
Murlidhar and Others Vs Sita Ram and Others
Rajasthan High Court · (2014) 03 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101
High Courts12 Mar 2014Allowed
Vipul Suiz Fab Pvt. Ltd. Vs RIICO
Rajasthan High Court · (2014) 3 WLN 322
Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts12 Mar 2014
Bhonri Devi Vs Additional District and Sessions Judge No. 14
Rajasthan High Court · (2014) 4 WLN 353
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Constitution of India, 1950 — Article 226, 227
High Courts12 Mar 2014
Ajeet Singh Vs Aam Janta Kuchaman City
Rajasthan High Court · (2014) 4 WLN 71
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 8Constitution of India, 1950 — Article 227
High Courts12 Mar 2014Dismissed
Chandmal Jain Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 139
Constitution of India, 1950 - Article 19, 19(1)(g), 21, 226, 6 — Indian Medicine Central Council Act, 1970 - Section 17, 17(3)(a)
High Courts12 Mar 2014Dismissed
Karan Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1548
High Courts12 Mar 2014
Narbada Devi and Others Vs Shaitan Ram and Others
Rajasthan High Court · (2014) 03 RAJ CK 0045
Motor Vehicles Act, 1988 — Section 173