High Courts07 Mar 2014Dismissed

Roopa Vs State of Raj.

Rajasthan High Court · (2014) 03 RAJ CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 279, 304, 304A, 304-A, 337 — Probation of Offenders Act, 1958 - Section 4
High Courts07 Mar 2014

Goverdhan Vs Civil Judge (S.D.) and Others

Rajasthan High Court · (2014) 03 RAJ CK 0012

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 19, Order 26 Rule 26, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 14Constitution of India, 1950 — Article 12, 226, 227, 32Evidence Act, 1872 — Section 45
High Courts06 Mar 2014Partly Allowed

Saroj Vs Hazarilal

Rajasthan High Court · (2014) 3 ACC 590 : (2015) ACJ 1191

Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts06 Mar 2014Allowed

R.I.I.C.O. Ltd. Vs Judge, Labour Court

Rajasthan High Court · (2014) 143 FLR 450 : (2014) LabIC 3062 : (2014) 2 LLJ 709 : (2014) 4 RLW 2895

Companies Act, 1956 — Section 529, 529A, 529-AConstitution of India, 1950 — Article 226, 227, 32Industrial Disputes Act, 1947 — Section 25F, 25-FFF, 33-C, 33-C(2)
High Courts05 Mar 2014

Gamna Vs State of Rajasthan

Rajasthan High Court · (2014) 2 Crimes 540 : (2014) 4 RLW 2857 : (2014) 4 WLN 154

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 305, 323
High Courts05 Mar 2014Dismissed

Babu Lal Vs Ratti Ram

Rajasthan High Court · (2014) 3 CDR 1535

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226