High Courts18 Feb 2014
Rajasthan State Road Transport Corporation Vs Mohammad Hanif and Others
Rajasthan High Court · (2014) 02 RAJ CK 0044
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 869 of 2,241
High Courts17 Feb 2014Dismissed
Rajendra Singh Shekawat Vs M/s. Shrinath Heritage Liquor Pvt. Ltd.
Rajasthan High Court · (2014) 2 CDR 1101
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 29
High Courts17 Feb 2014Disposed Off
Sumitra Bai and Others Vs Public At Large and Others
Rajasthan High Court · (2014) 2 RLW 1669
Hindu Marriage Act, 1955 - Section 16
High Courts17 Feb 2014Dismissed
Abdul Naeem and Another Vs Smt. Hameeda Khatoon and Another
Rajasthan High Court · (2014) 3 WLN 392
High Courts17 Feb 2014Allowed
Birdha Ram Vs Manohar Lal
Rajasthan High Court · (2014) 1 RLW 854
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11, 89Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 65B
High Courts17 Feb 2014
Assistant Commissioner of Commercial Tax Vs Mukesh Singh
Rajasthan High Court · (2014) 76 VST 491
High Courts14 Feb 2014Dismissed
Tahal Singh Vs Jagga Singh
Rajasthan High Court · (2014) 3 CDR 1600 : (2014) 4 RLW 3173 : (2014) 2 WLN 421
Limitation Act, 1963 — Section 5
High Courts14 Feb 2014Partly Allowed
RSRTC Vs Bhagirath Sharma
Rajasthan High Court · (2014) 2 LLJ 395
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts14 Feb 2014Dismissed
Ghisa Khan Vs Labour Court and Industrial Tribunal
Rajasthan High Court · (2014) 2 LLJ 405 : (2014) LLR 753
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 10(4), 2(s)
High Courts14 Feb 2014Allowed
Shiv Prasad Meena Vs Bharat Sanchar Nigam Limited
Rajasthan High Court · (2014) 3 CDR 1801 : (2014) LabIC 2388 : (2015) 1 RLW 30
Penal Code, 1860 (IPC) — Section 147, 294(b), 323, 34, 342Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts14 Feb 2014Dismissed
Aaloo Singh Vs Chandan Mal
Rajasthan High Court · (2014) 3 WLN 371
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Feb 2014
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Ginni International Ltd.
Rajasthan High Court · (2014) 4 WLN 144
Land Acquisition Act, 1894 — Section 11, 18, 23, 23(1A), 23(2)Rajasthan Land Revenue Act, 1956 — Section 2, 261, 3, 4, 5Rajasthan Tenancy Act, 1955 — Section 212
High Courts14 Feb 2014
Commissioner of Income Tax Vs Madan Gopal Bansal
Rajasthan High Court · (2014) 366 ITR 319
Income Tax Act, 1961 — Section 10(14), 17, 260A
High Courts14 Feb 2014
Shriram General Insurance Co. Ltd. Vs Girdhari Ram
Rajasthan High Court · (2014) 4 RLW 3043
Motor Vehicles Act, 1988 — Section 149, 2, 2(14), 2(28), 2(44)Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts14 Feb 2014
Uma Lohra and Others Vs Suresh Tiwari and Others
Rajasthan High Court · (2014) 02 RAJ CK 0081
High Courts14 Feb 2014
Anil Kumar Jain and Others Vs Union of India and Others
Rajasthan High Court · (2014) 02 RAJ CK 0043
Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts14 Feb 2014
Thakur Shri Govind Dev Ji Virajman Temple and Others Vs Najamuddin
Rajasthan High Court · (2014) 02 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 41, Order 41 Rule 5, Order 41 Rule 5(3)(c)Delhi Rent Control Act, 1958 — Section 2
High Courts14 Feb 2014Partly Allowed
Sarla Devi and Others Vs Ramsahai and Others
Rajasthan High Court · (2014) 02 RAJ CK 0015
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)