High Courts29 Jan 2014
Virendra Mehta Vs State
Rajasthan High Court · (2014) LabIC 4308 : (2015) 1 RLW 850
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 877 of 2,241
High Courts29 Jan 2014Disposed Off
Khinwa Ram Dhaka Vs State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1679 : (2014) LabIC 1899 : (2014) 3 RLW 2154 : (2014) 4 SCT 15
High Courts29 Jan 2014Allowed
Prabhu Dayal Badaya Vs Nagar Nigam
Rajasthan High Court · (2014) 3 WLN 175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts29 Jan 2014
Latoor Chand Vs The State of Rajasthan
Rajasthan High Court · (2014) LabIC 4327 : (2015) 2 RLW 1061
Penal Code, 1860 (IPC) — Section 302, 325
High Courts29 Jan 2014Dismissed
Gorishankar Vs Dr. Jagmohan Prasad Agarwal and Others
Rajasthan High Court · (2014) 1 RLW 844 : (2015) 1 WLN 71
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 2014
Phool Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 1920 : (2015) LabIC 1086 : (2015) 2 RLW 1753
Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 307, 387, 392
High Courts29 Jan 2014
Dayaramdas Chela Baba Kandas Vs General Public
Rajasthan High Court · (2014) 2 WLN 308
Succession Act, 1925 — Section 372
High Courts29 Jan 2014
Kundan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 DMC 498
Constitution of India, 1950 — Article 14, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 125, 340Hindu Marriage Act, 1955 — Section 9
High Courts29 Jan 2014
Regional Provident Fund Commissioner Vs Maharaja Shree Umaid Mills Ltd. and Others
Rajasthan High Court · (2015) 1 CDR 392 : (2015) LabIC 1886 : (2015) LLR 839 : (2015) 2 RLW 1033
High Courts29 Jan 2014
Rajasthan Rajya Shikshit Karyaprabhari Karmchari Sanghthan Vs State and Others
Rajasthan High Court · (2015) 2 RLW 938
High Courts29 Jan 2014Dismissed
R.S.R.T.C. and Others Vs Hari Singh
Rajasthan High Court · (2015) 1 WLN 124
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 115
High Courts29 Jan 2014Dismissed
Pyare Lal and Others Vs Sona and Others
Rajasthan High Court · (2015) 1 WLN 128
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3-A, Order 7 Rule 11, Order 7 Rule 11(d) 115 9Rajasthan Tenancy Act, 1955 - Section 256
High Courts28 Jan 2014
Raghu Construction Company Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 428
High Courts28 Jan 2014Dismissed
District Wholesale Kerosene Dealers Association Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 593
Constitution of India, 1950 — Article 14
High Courts28 Jan 2014
Narendrasingh Bhati Vs Fatehsingh
Rajasthan High Court · (2014) 2 WLN 470
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1A, 107Constitution of India, 1950 — Article 12Limitation Act, 1963 — Section 21, 22
High Courts28 Jan 2014Dismissed
Tata Iron Steel Company Ltd. Vs Union of India
Rajasthan High Court · (2014) 3 ACC 471 : AIR 2014 Raj 87 : (2015) 1 WLN 50
Railway Claims Tribunal Act, 1987 — Section 13, 13(1), 13(1)(b), 2(o), 23Railways Act, 1989 — Section 2(11), 2(17), 2(41)
High Courts28 Jan 2014Dismissed
Gopal Krishana Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1635
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397(2), 482Dowry Prohibition Act, 1961 — Section 3, 4, 6
High Courts28 Jan 2014
Ess Gee Real Estate Developers Pvt. Ltd. Vs Rajkumar Kothari and Others
Rajasthan High Court · AIR 2014 Raj 56
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(5), 12, 16
High Courts28 Jan 2014Dismissed
Shivraj Sharma Vs Ashok Kumar Saini
Rajasthan High Court · (2014) 2 WLN 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5