COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 878 of 2,241

High Courts28 Jan 2014Dismissed

Ramchandra Vs Kailashchand

Rajasthan High Court · (2014) 2 WLN 281

High Courts28 Jan 2014Dismissed

Rajasthan State Road Transport Corporation and Others Vs Ladkanwar and Others

Rajasthan High Court · (2014) 01 RAJ CK 0074

High Courts28 Jan 2014Allowed

Rajesh Harijan Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 CDR 898

Penal Code, 1860 (IPC) - Section 323, 324, 34 — Probation of Offenders Act, 1958 - Section 12, 3, 4

High Courts27 Jan 2014Dismissed

Babulal Vaishnava Vs Rajasthan High Court

Rajasthan High Court · (2014) 3 WLN 147

High Courts27 Jan 2014

Shishu Pal Singh Vs State of Rajasthan

Rajasthan High Court · (2014) 4 CDR 2079

Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2(a), 2(f), 3(2)

High Courts27 Jan 2014Disposed Off

Banwari Lal Vs State of Rajasthan

Rajasthan High Court · (2014) 2 WLN 450

High Courts27 Jan 2014Dismissed

Gangadhar Vs Mahendra Kumar Jain

Rajasthan High Court · (2014) 2 WLN 353

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 115

High Courts27 Jan 2014Allowed

Shakoor Mohammed and Others Vs Board of Revenue and Others

Rajasthan High Court · (2014) 01 RAJ CK 0080

Rajasthan Tenancy Act, 1955 - Section 188, 212, 88

High Courts27 Jan 2014Dismissed

Krishna Mishra Vs Mukut Bihari

Rajasthan High Court · (2014) 2 WLN 302

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 45, 73

High Courts27 Jan 2014

Vinod Kumar and Others Vs Maharshi Dayanand Saraswati University and Others

Rajasthan High Court · (2014) 01 RAJ CK 0009

High Courts27 Jan 2014Dismissed

Sugan Lal Vs Smt. Kamla and Others

Rajasthan High Court · (2014) 2 CDR 806 : (2014) 1 WLN 508

Limitation Act, 1963 — Section 5

High Courts24 Jan 2014Allowed

Ram Babu and Others Vs The State of Raj. and Others

Rajasthan High Court · (2015) 1 WLN 120

Constitution of India, 1950 - Article 226 227Registration Act, 1908 - Section 17

High Courts24 Jan 2014Dismissed

Bhanwar Lal Vs Santara and Others

Rajasthan High Court · (2015) 2 CDR 886

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 — Hindu Adoptions and Maintenance Act, 1956 - Section 4, 7 — Succession Act, 1925 - Section 372, 384

High Courts24 Jan 2014Dismissed

Surendra Nath Dhawan Vs Giriraj Prasad Meena

Rajasthan High Court · (2015) 1 WLN 122

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14Constitution of India, 1950 - Article 226 227

High Courts23 Jan 2014

Billu Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2014) 1 WLN 535

Constitution of India, 1950 — Article 226

High Courts23 Jan 2014Allowed

Smt. Bhanwari Bai Rathi and Others Vs Rahul Lodha and Others

Rajasthan High Court · (2015) 1 WLN 131

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97 115

High Courts23 Jan 2014Dismissed

Hadman Vs Megha Ram

Rajasthan High Court · (2014) 2 WLN 361

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96

High Courts23 Jan 2014Allowed

Ekta Vs Satish

Rajasthan High Court · (2014) 2 WLN 383

Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 9(1)Hindu Minority and Guardianship Act, 1956 — Section 6

High Courts22 Jan 2014Dismissed

Pradeep Siroya Vs Hindustan Zinc Ltd.

Rajasthan High Court · (2014) LabIC 2919

Industrial Disputes Act, 1947 — Section 11A, 11-A

High Courts22 Jan 2014Disposed Off

Mahaveer Nagar Grah Nirman Sahakari Samiti Ltd. Vs The Civil Judge (JD)

Rajasthan High Court · (2014) 2 WLN 315