High Courts22 Jan 2014
Assistant Commercial Tax Officer Vs M/s. Smt. Haseena and Another
Rajasthan High Court · (2014) 01 RAJ CK 0194
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 84
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 879 of 2,241
High Courts22 Jan 2014
Rajendra Kumari Vs District and Session Judge
Rajasthan High Court · (2014) 4 WLN 536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 283
High Courts22 Jan 2014
New India Assurance Co. Ltd. Vs Diyali Mukhiya and Others
Rajasthan High Court · (2014) 01 RAJ CK 0044
Workmens Compensation Act, 1923 — Section 4(a)
High Courts22 Jan 2014
Babu Lal Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0040
Constitution of India, 1950 — Article 21A
High Courts22 Jan 2014Dismissed
Smt. Uganti Vs State and Others
Rajasthan High Court · (2014) 2 RLW 1256
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 437(1), 437(5), 437(6)
High Courts22 Jan 2014Dismissed
Prem Singh Vs Kanhaiya
Rajasthan High Court · (2014) 2 WLN 363
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13, 115
High Courts22 Jan 2014
Ramo and Others Vs Additional Civil Judge (Senior Division) and Others
Rajasthan High Court · (2014) 01 RAJ CK 0008
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227
High Courts21 Jan 2014
M/s. Trilok Chand Girdharilal and Party Vs I.T.O.
Rajasthan High Court · (2014) 369 ITR 751
Income Tax Act, 1961 - Section 13 143(2) 145(3) 260-A
High Courts21 Jan 2014Partly Allowed
The Ganganagar Sugar Mills Ltd. and Another Vs M/s. Momanchand Phoolchand Kotabazi
Rajasthan High Court · (2015) 4 WLN 376
Civil Procedure Code, 1908 (CPC) - Section 96Contract Act, 1872 - Section 73 74
High Courts21 Jan 2014
CIT Vs Ram Singh
Rajasthan High Court · (2014) 266 CTR 122 : (2014) 363 ITR 417
Criminal Procedure Code, 1973 (CrPC) - Section 195Income Tax Act, 1961 - Section 131 145 145(2) 145(3) 255(6)Penal Code, 1860 (IPC) - Section 193 196 228
High Courts21 Jan 2014Dismissed
Sushil Kumar and Others Vs Special District Judge-I and Others
Rajasthan High Court · (2014) 01 RAJ CK 0083
Administration of Evacuee Property Act, 1950 - Section 26, 4 (1), 6, 7 — Constitution of India, 1950 - Article 226
High Courts21 Jan 2014Allowed
Pankaj Prem Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 450
High Courts21 Jan 2014Dismissed
Radhey Shyam Meena Vs Bank of India
Rajasthan High Court · (2014) 2 WLN 342
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Jan 2014
Devi Singh and Others Vs Rafiq Ahmed and Others
Rajasthan High Court · (2015) 1 WLN 102
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 45, 47, 67, 73, 90
High Courts21 Jan 2014
Ajay Arora Vs Union of India
Rajasthan High Court · (2014) 01 RAJ CK 0041
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 141Interest Act, 1978 — Section 3
High Courts21 Jan 2014
Lajja Devi Vs Khushiram Prajapat
Rajasthan High Court · (2015) 1 WLN 147
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 23, Order 23 Rule 3, Order 43 Rule 1, 96(3)
High Courts21 Jan 2014
Vishwanath Vs Sampat Kumar and Others
Rajasthan High Court · (2014) 01 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(3), 151Constitution of India, 1950 — Article 227
High Courts21 Jan 2014
NIC Vs Jitendra Kumar
Rajasthan High Court · (2014) 01 RAJ CK 0018
Workmens Compensation Act, 1923 — Section 22, 30, 4, 4(1)(c)(ii)
High Courts20 Jan 2014Dismissed
Ram Lal Vs Mst. Shanti Devi Bohra and Others
Rajasthan High Court · (2014) 01 RAJ CK 0206
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 22
High Courts20 Jan 2014Partly Allowed
Yogesh Kumar Pareek Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 304