High Courts17 Jan 2014Disposed Off
Prakash Dharu Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 1748 : (2014) 3 SCT 505
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 881 of 2,241
High Courts17 Jan 2014
Lok Utthan Sansthan Vs U.O.I. and Others
Rajasthan High Court · (2014) 01 RAJ CK 0050
Constitution of India, 1950 — Article 45
High Courts17 Jan 2014
Ghisa Ram Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 47 Rule 1Constitution of India, 1950 — Article 137, 145
High Courts17 Jan 2014
National Institute of Ayurveda and Others Vs Ved Prakash Sharma and Others
Rajasthan High Court · (2014) 01 RAJ CK 0048
High Courts17 Jan 2014
Jagan Vs Raghuveer Singh and Others
Rajasthan High Court · (2014) 01 RAJ CK 0013
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts17 Jan 2014
Sardar Singh Vs Punjab National Bank and Others
Rajasthan High Court · (2014) 01 RAJ CK 0012
High Courts16 Jan 2014Dismissed
Sanwal Ram Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2014) LabIC 2206
Constitution of India, 1950 — Article 227
High Courts16 Jan 2014Disposed Off
Rajesh Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 459 : (2014) LabIC 2371 : (2014) 2 RLW 1585
Constitution of India, 1950 — Article 14, 141, 15, 15, 15(1)
High Courts16 Jan 2014Dismissed
Chhagan Lal and Others Vs Jitu and Another
Rajasthan High Court · (2014) 2 WLN 354
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Jan 2014Dismissed
Pravin Kumar Rai Vs The Secretary,RPSC
Rajasthan High Court · (2014) 3 WLN 252
Constitution of India, 1950 — Article 14, 16
High Courts16 Jan 2014Disposed Off
Dhanpal Singh Vs Addl. District Judge (Fast Track)
Rajasthan High Court · (2014) 2 WLN 284
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2014Partly Allowed
Union of India and Others Vs Sgt. S.S. Rathore and Another
Rajasthan High Court · (2014) 01 RAJ CK 0151
Air Force Act, 1950 — Section 82Armed Forces Tribunals Act, 2007 — Section 3(o), 3(o)(iv)Limitation Act, 1963 — Section 5
High Courts16 Jan 2014Dismissed
Devendra Kaur Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 393
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts16 Jan 2014
National Insurance Company Ltd. Vs Badam Devi and Others
Rajasthan High Court · (2014) 01 RAJ CK 0047
Employees Compensation Act, 1923 — Section 3(1), 30, 4A(3)
High Courts16 Jan 2014
National Engineering Industries Limited Vs The Chief Electrical Inspector and Others
Rajasthan High Court · (2014) 01 RAJ CK 0045
High Courts16 Jan 2014
LIC of India and Others Vs Om Prakash
Rajasthan High Court · (2014) 01 RAJ CK 0022
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311, 311(2)
High Courts16 Jan 2014
Surajmal and Others Vs The Revenue Board and Others
Rajasthan High Court · (2014) 01 RAJ CK 0017
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts16 Jan 2014
Hari Prasad Vs State of Rajasthan
Rajasthan High Court · (2014) 01 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 427(2), 427{2}Penal Code, 1860 (IPC) — Section 57
High Courts15 Jan 2014Dismissed
Kumari Vinita Sharma Vs Union of India and Others
Rajasthan High Court · (2014) 01 RAJ CK 0209
Constitution of India, 1950 - Article 14Hindu Adoptions and Maintenance Act, 1956 - Section 10 10(4) 16 4