High Courts15 Jan 2014Dismissed
Radhakrishna Vs Dwarka Prasad and Others
Rajasthan High Court · (2014) 01 RAJ CK 0207
Motor Vehicles Act, 1988 - Section 2
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 882 of 2,241
High Courts15 Jan 2014Dismissed
State of Rajasthan Vs Vaman Narain Ghiya and Another
Rajasthan High Court · (2014) 01 RAJ CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 379 401 410 411 412
High Courts15 Jan 2014Allowed
Moolchand Harijan Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 280
High Courts15 Jan 2014Disposed Off
Mahesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 289
High Courts15 Jan 2014Dismissed
Smt. Ramila Vs Chief Medical and Health Officer and Others
Rajasthan High Court · (2014) 01 RAJ CK 0150
High Courts15 Jan 2014Dismissed
Mohan Lal Dayama Vs The Commissioner, Custom Commissionerate (Preventive) Jodhpur
Rajasthan High Court · (2014) 01 RAJ CK 0146
CCS (CCA) Rules, 1965 — Rule 19Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Jan 2014Dismissed
Kalya Vs Bhairubaksh
Rajasthan High Court · (2014) 2 WLN 368
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115Rajasthan Tenancy Act, 1955 — Section 251
High Courts15 Jan 2014
Vaman Narain Ghiya Vs State of Rajasthan
Rajasthan High Court · (2014) 01 RAJ CK 0120
Antiquities and Art Treasures Act, 1972 - Section 10 12 13 13(2) 13(3)Constitution of India, 1950 - Article 20 20(2) 20(3) 21Criminal Procedure Code, 1973 (CrPC) - Section 100 102 103 110 161
High Courts15 Jan 2014Disposed Off
Pitamber Harwani Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts15 Jan 2014Dismissed
Rameshwar Prasad Vs Ramkalyan
Rajasthan High Court · (2014) 3 WLN 426
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b), 115Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 38
High Courts15 Jan 2014Allowed
Smt. Gagandeep Kaur Vs Sukhjindra Singh
Rajasthan High Court · (2014) 3 WLN 429
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 106 107 116Hindu Marriage Act, 1955 - Section 13
High Courts15 Jan 2014Disposed off
Rajesh Sharma and Others Vs Rajasthan Rajya Vidhyut Utpadan Nigam Ltd. and Others
Rajasthan High Court · (2014) 01 RAJ CK 0082
Constitution of India, 1950 - Article 226
High Courts15 Jan 2014
RSRTC and Others Vs Mahavir Prasad Sharma
Rajasthan High Court · (2014) 01 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14
High Courts15 Jan 2014
Lekhraj Singh Jadaun and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0038
Constitution of India, 1950 — Article 14, 16
High Courts15 Jan 2014Dismissed
Surya Prakash Vs LRs. of Kana Devi
Rajasthan High Court · (2014) 2 WLN 382
High Courts15 Jan 2014
Bidami Devi and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 313
Criminal Procedure Code, 1973 (CrPC) — Section 233(2), 313, 319, 374(2)Penal Code, 1860 (IPC) — Section 304-B, 498-A
High Courts15 Jan 2014
Chairman-cum-Managing Director, Rajasthan State Bridge & Construction Corporation Ltd. Vs The Judge Industrial Tribunal and Others
Rajasthan High Court · (2014) 01 RAJ CK 0024
High Courts13 Jan 2014Partly Allowed
Dheeraj Kumar Nebhnani Vs Bhavna Nebhnani
Rajasthan High Court · (2014) 3 WLN 328
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 2014
Udesh Sharma Vs Addl. Civil Judge (Jr. Dn.)
Rajasthan High Court · (2014) 2 WLN 296
Constitution of India, 1950 — Article 21
High Courts13 Jan 2014Allowed
Neeraj Kumar Vs State of Raj.
Rajasthan High Court · (2014) 01 RAJ CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 482