High Courts10 Jan 2014
Kandera and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 01 RAJ CK 0043
Rajasthan Tenancy Act, 1955 — Section 88, 89
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 884 of 2,241
High Courts09 Jan 2014Allowed
Pragatisheel Jatiya (Raigar) Samaj Seva Sansthan Vs Annantanand and Others
Rajasthan High Court · AIR 2014 Raj 50
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 278
High Courts09 Jan 2014Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 631
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jan 2014Dismissed
Tej Singh Vs Smt. Padam Kanwar
Rajasthan High Court · (2014) 1 WLN 632
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22
High Courts09 Jan 2014Allowed
Manager Vs ICICI Lombard General Ins. Co. Ltd.
Rajasthan High Court · (2014) 4 ACC 113 : (2014) 3 ACC 885 : (2015) ACJ 1623 : (2014) 1 AnWR 771 : (2014) 3 RLW 2309 : (2014) 3 RLW 2084 : (2014) 3 WLN 55
Motor Vehicles Act, 1988 — Section 147, 147(2), 163A
High Courts09 Jan 2014Dismissed
Hardayal Vs Prithvi Raj
Rajasthan High Court · (2014) 3 WLN 49
Succession Act, 1925 — Section 372, 384
High Courts09 Jan 2014Allowed
Bhuru Bheel @ Buru Bheel Vs State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 637
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 Jan 2014
Mohan Lal Vs A.D.J. Raisinghnagar and Others
Rajasthan High Court · (2014) 1 WLN 564
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Criminal Procedure Code, 1973 (CrPC) — Section 125Succession Act, 1925 — Section 276, 278, 372
High Courts09 Jan 2014
Mandakani Vs Abhay Singh
Rajasthan High Court · (2015) 1 ACC 43 : (2014) ACJ 2810
High Courts09 Jan 2014Disposed Off
Suo Motu Vs Manoj Sharma and Another
Rajasthan High Court · (2014) 01 RAJ CK 0096
High Courts09 Jan 2014Partly Allowed
Prakash Kunwar and Others Vs Som Singh and Others
Rajasthan High Court · (2014) 01 RAJ CK 0081
High Courts09 Jan 2014Dismissed
National Insurance Company Limited Vs Shri Bhoma Ram and Others
Rajasthan High Court · (2014) 4 ACC 696 : (2014) ACJ 1828 : AIR 2014 Raj 51 : (2014) 1 CDR 422
High Courts08 Jan 2014Dismissed
Hari Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 538
Constitution of India, 1950 — Article 14, 16
High Courts08 Jan 2014Dismissed
Makhan Lal Vs Indraj
Rajasthan High Court · (2014) 3 WLN 287
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Rajasthan Tenancy Act, 1955 — Section 183, 188, 231
High Courts08 Jan 2014Allowed
Rajesh Verma Vs State of Raj. and Others
Rajasthan High Court · (2014) CriLJ 1959 : (2014) 2 RLW 1207
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Judges (Protection) Act, 1985 — Section 2, 3Penal Code, 1860 (IPC) — Section 166, 167, 169, 175, 197
High Courts08 Jan 2014Dismissed
Kamroo Vs Dhamini
Rajasthan High Court · (2014) 2 WLN 326
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 43 Rule 1(k)
High Courts08 Jan 2014Dismissed
JDA Vs Phool Devi
Rajasthan High Court · (2014) CriLJ 2621
Criminal Procedure Code, 1973 (CrPC) — Section 378Jaipur Development Authority Act, 1982 — Section 20, 20(1), 72Prevention of Corruption Act, 1988 — Section 20
High Courts07 Jan 2014Dismissed
Surjeet Singh Vs Board of Revenue
Rajasthan High Court · (2014) 3 WLN 298
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 Jan 2014
Kamal Vs Shri Gotam and Others National Insurance Company Ltd. Vs Kamal and Others
Rajasthan High Court · (2014) 1 CDR 180
High Courts07 Jan 2014Dismissed
Namita Sharma Vs Balkrishan Sharma
Rajasthan High Court · (2014) 3 WLN 107
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 96Hindu Succession Act, 1956 — Section 6