High Courts03 Jan 2014Partly Allowed

Ranjana Pandey Vs Iqbal

Rajasthan High Court · (2014) 3 WLN 91

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 163A, 165