High Courts30 Jul 2015Dismissed
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RCR(Criminal) 1053
Criminal Procedure Code, 1973 (CrPC) - Section 482Rajasthan Forest Act, 1953 - Section 32, 33, 41, 42, 52
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 712 of 2,241
High Courts30 Jul 2015Dismissed
Raj. State Industrial Development and Investment Corporation and Others Vs Bablu Sharma
Rajasthan High Court · (2015) 07 RAJ CK 0135
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 25F, 25-F, 25G, 25H
High Courts30 Jul 2015Dismissed
Chandra Kala and Others Vs Om Prakash and Others
Rajasthan High Court · (2015) 07 RAJ CK 0002
Rajasthan Tenancy Act, 1955 - Section 188, 88, 89
High Courts30 Jul 2015
Commissioner of Income Tax (TDS), Jaipur and Others Vs Radha Swami Communication
Rajasthan High Court · (2015) 280 CTR 516
Income Tax Act, 1961 - Section 194C, 194J, 194-J, 260A, 271C
High Courts29 Jul 2015Allowed
Ramvilas Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts29 Jul 2015Allowed
Abdul Saleem and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0181
Criminal Procedure Code, 1973 (CrPC) - Section 157, 173(8), 437-APenal Code, 1860 (IPC) - Section 302, 304, 34
High Courts29 Jul 2015Dismissed
Kanhaiya Dan Vs Santosh Devi
Rajasthan High Court · (2015) 07 RAJ CK 0159
Hindu Marriage Act, 1955 - Section 13, 9
High Courts29 Jul 2015Dismissed
Sanwar Mal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2016) LabIC 414
Constitution of India, 1950 - Article 227
High Courts29 Jul 2015Allowed
Gopal Kumawat Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4507 : (2015) 3 RLW 2469
Constitution of India, 1950 - Article 14, 16, 21, 23, 309
High Courts29 Jul 2015Dismissed
Hindustan Petroleum Corporation Limited Vs Shyam Narain Mehra and Brothers
Rajasthan High Court · (2015) 3 RLW 2691 : (2015) 3 WLN 458
Constitution of India, 1950 - Article 226, 227
High Courts28 Jul 2015Allowed
Salman Khan Vs State Of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0225
Code Of Criminal Procedure, 1973 — Section 91, 173(8), 242, 311, 482Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1898 — Section 540
High Courts28 Jul 2015Partly Allowed
Shankuntala and Others Vs Ramlal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0160
High Courts28 Jul 2015Dismissed
State of Rajasthan and Others Vs Ghewar Ram and Others
Rajasthan High Court · (2015) 07 RAJ CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 323Evidence Act, 1872 - Section 113A, 113BPenal Code, 1860 (IPC) - Section 292, 302, 304B, 392, 449
High Courts28 Jul 2015Allowed
Shri Mewara Kshtriya Samaj and Others Vs Asulal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0147
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226, 227
High Courts28 Jul 2015Dismissed
Pawan Jogi Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439Penal Code, 1860 (IPC) - Section 120-B, 305, 306, 376Protection of Children from Sexual Offences Act, 2012 - Section 8
High Courts28 Jul 2015Disposed off
Pooja Kumari and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0115
University Grants Commission Act, 1956 - Section 2(f), 3
High Courts28 Jul 2015Dismissed
Nathu Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0114
Rajasthan Tenancy Act, 1955 - Section 188, 223, 53, 88Transfer of Property Act, 1882 - Section 58 (c)
High Courts28 Jul 2015Dismissed
Surendra Nath Tripathi Vs The Judge, Labour Court No. 1 and Others
Rajasthan High Court · (2015) 07 RAJ CK 0113
Constitution of India, 1950 - Article 14, 16, 227Industrial Disputes Act, 1947 - Section 25G
High Courts28 Jul 2015Dismissed
Dundlod Shikshan Sansthan and Others Vs Union of India and Others
Rajasthan High Court · (2016) 284 CTR 175 : (2015) 235 TAXMAN 446
Constitution of India, 1950 - Article 226, 301, 302, 304Income Tax Act, 1961 - Section 200, 200A, 200A(1), 206CB, 234E
High Courts28 Jul 2015Dismissed
R.S. Mehrish Vs LIC of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0075
Constitution of India, 1950 - Article 226, 227