High Courts31 Jul 2015Disposed off

Leelaram Vs State of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0004

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 357(A), 374, 428Penal Code, 1860 (IPC) - Section 304-B, 363, 366, 366-A
High Courts30 Jul 2015Disposed off

Manohar Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0186

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 304-II, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (2)(5), 3(1)(10), 3(2)(5), 3(2)(v)
High Courts30 Jul 2015Partly Allowed

Ashok Kumar Vs State of Rajasthan

Rajasthan High Court · (2015) 07 RAJ CK 0185

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(A), 374, 428Penal Code, 1860 (IPC) - Section 304-B, 324, 354, 376(2), 376(2)(F)