High Courts07 Aug 2015Allowed
Lalu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 709 of 2,241
High Courts07 Aug 2015
Rajkumar and Others Vs Nathi Devi and Others
Rajasthan High Court · (2015) 08 RAJ CK 0111
Civil Procedure Code, 1908 (CPC) - Section 100Contract Act, 1872 - Section 11Registration Act, 1908 - Section 17, 17(1)(a)
High Courts07 Aug 2015Dismissed
Sukhdev Ram Vs Director, Consolidation of Lands and Others
Rajasthan High Court · (2015) 08 RAJ CK 0097
High Courts07 Aug 2015Dismissed
Jindal Securities Pvt. Ltd. and Others Vs Sistema Shyam Teleservices Limited and Others
Rajasthan High Court · (2015) 08 RAJ CK 0053
Companies Act, 1956 - Section 205, 391, 392, 397, 398Securities Contracts (Regulation) Act, 1956 - Section 4
High Courts07 Aug 2015Dismissed
V.S. Mertiya Vs Jodhana Real Estate Development Company Pvt. Limited
Rajasthan High Court · (2015) 08 RAJ CK 0011
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts06 Aug 2015
Commercial Taxes Officer Vs Plastic Weave Industries and Others
Rajasthan High Court · (2015) 08 RAJ CK 0079
Constitution of India, 1950 - Article 14
High Courts06 Aug 2015Partly Allowed
Munni Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 354Probation of Offenders Act, 1958 - Section 4, 5
High Courts06 Aug 2015Dismissed
Radha Raman Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0067
Constitution of India, 1950 - Article 12, 226, 227, 32Kerala Co-operative Societies Act, 1969 - Section 69Rajasthan Co-operative Societies Act, 1965 - Section 75
High Courts06 Aug 2015Allowed
Arjun Ram Vs Board of Revenue Rajasthan, Ajmer and Others
Rajasthan High Court · (2015) 08 RAJ CK 0059
Rajasthan Tenancy Act, 1955 - Section 5, 53, 53(1)
High Courts06 Aug 2015
Salma Bibi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 397, 401, 482Immoral Traffic (Prevention) Act, 1956 - Section 15(5A), 17, 3, 4, 5
High Courts06 Aug 2015Partly Allowed
Mahaveer Bhawsar Vs The Chairman cum Managing Director, Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 08 RAJ CK 0054
Constitution of India, 1950 - Article 226
High Courts06 Aug 2015Partly Allowed
N. Soft (India) Services Pvt. Ltd. Vs BCITS Pvt. Ltd. and Others
Rajasthan High Court · (2015) 08 RAJ CK 0052
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Constitution of India, 1950 - Article 14
High Courts06 Aug 2015Dismissed
Mohammed Saleem Vs Rehmat Bai and Others
Rajasthan High Court · (2015) 08 RAJ CK 0051
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts06 Aug 2015
Shree Syntex Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0049
Income Tax Act, 1922 - Section 34(1)(a)
High Courts06 Aug 2015Disposed off
M.C. Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0048
High Courts06 Aug 2015Dismissed
Monika Maheshwari Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0043
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10-A
High Courts06 Aug 2015Dismissed
Shree R.N. Metals (India) Private Limited Vs Hindustan Zinc Limited and Others
Rajasthan High Court · (2015) 08 RAJ CK 0006
Arbitration and Conciliation Act, 1996 - Section 17
High Courts06 Aug 2015Dismissed
Munne Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0004
Penal Code, 1860 (IPC) - Section 302, 304B, 498A
High Courts06 Aug 2015Partly Allowed
Kamla Devi and Others Vs Govind and Others
Rajasthan High Court · (2015) 08 RAJ CK 0003
Motor Vehicles Act, 1988 - Section 173
High Courts05 Aug 2015
Lords Chloro Alkali Ltd. Vs Commissioner of C. Ex. , Jaipur-I
Rajasthan High Court · (2015) 326 ELT 490
Central Excises and Salt Act, 1944 - Section 35F