High Courts18 Aug 2015
Commissioner of Income Tax Vs P. Industries Pvt. Ltd.
Rajasthan High Court · (2015) 08 RAJ CK 0110
Income Tax Act, 1961 - Section 260-A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 707 of 2,241
High Courts18 Aug 2015Allowed
Raj Kumari and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0072
Constitution of India, 1950 - Article 226
High Courts18 Aug 2015Allowed
Ram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0061
Hindu Succession Act, 1956 - Section 6, 8Rajasthan Tenancy Act, 1955 - Section 188, 40, 53, 88
High Courts18 Aug 2015Allowed
National Insurance Company Ltd. Vs Sahidan Bano and Others
Rajasthan High Court · (2015) 08 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 26
High Courts17 Aug 2015Allowed
M.K. Vyas and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120, 120-B, 34, 407, 409Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1)(c), 13(1)(c)(d), 13(1)(d)
High Courts17 Aug 2015Allowed
Mohan Lal Vs Firm Lodha Fabrics and Others
Rajasthan High Court · (2015) 08 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), 11, 21Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 24(b)
High Courts14 Aug 2015Dismissed
Manak Chand Nogia Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0021
Constitution of India, 1950 - Article 226, 243O, 243ZG, 329(b)
High Courts14 Aug 2015Allowed
Dinesh Kumar Agarwal and Others Vs District Judge, Bharatpur
Rajasthan High Court · (2015) 08 RAJ CK 0012
Constitution of India, 1950 - Article 226
High Courts13 Aug 2015
In Re: Shikhar Polytex Limited
Rajasthan High Court · (2015) 08 RAJ CK 0108
State Financial Corporations Act, 1951 - Section 29
High Courts13 Aug 2015Allowed
Neena Thakkar Vs The State of Rajasthan
Rajasthan High Court · (2015) LabIC 4077
High Courts13 Aug 2015Allowed
Durga and Others Vs Superintendent, Head Post Office
Rajasthan High Court · (2015) 08 RAJ CK 0027
Employees Compensation Act, 1923 - Section 2(1)(dd)Workmens Compensation Act, 1923 - Section 30
High Courts13 Aug 2015Allowed
The Rajasthan State Agricultural Marketing Board Vs Chetan Ram Ram Gopal
Rajasthan High Court · (2015) 08 RAJ CK 0026
Arbitration Act, 1940 - Section 30
High Courts13 Aug 2015Dismissed
Pawan Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) LabIC 24
Constitution of India, 1950 - Article 226, 23
High Courts13 Aug 2015Dismissed
National Insurance Company Limited Vs Pappu Singh and Others
Rajasthan High Court · (2015) 08 RAJ CK 0024
High Courts12 Aug 2015Disposed off
Vinod Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A
High Courts12 Aug 2015Allowed
Director, Secondary Education, Rajasthan, Bikaner and Others Vs Indu Sharma and Others
Rajasthan High Court · (2015) 08 RAJ CK 0124
Constitution of India, 1950 - Article 226, 227
High Courts12 Aug 2015Allowed
Bhagat Singh Vs The Additional Divisional Commissioner and Others
Rajasthan High Court · (2015) 4 RLW 3017
Constitution of India, 1950 - Article 225Rajasthan Land Revenue Act, 1956 - Section 136, 183Rajasthan Tenancy Act, 1955 - Section 183, 193
High Courts12 Aug 2015Allowed
Onkar and Others Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0092
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Rajasthan Tenancy Act, 1955 - Section 183, 183A, 209, 212
High Courts12 Aug 2015Allowed
Ganpat Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0064
Constitution of India, 1950 - Article 311(2)
High Courts12 Aug 2015Disposed off
K.K. Shah Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 490